Showing 11191 - 11205 of 41947 judgements
05 April 2010
Supreme Court
3 pages
TARINDER KAUR Vs SUKHMINDER JEET SINGH

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: T.P.(C) No.-000879-000879 / 2007
Diary number: 33628 / 2007
Advocates: Vs (MRS. ) VIPIN GUPTA

01 April 2010
Supreme Court
2 pages
EIC HOLDINGS LIMITED Vs CALCUTTA DOCK LABOUR BOARD

Case number: C.A. No.-002942-002942 / 2010
Diary number: 23357 / 2008
Advocates: MEHARIA & COMPANY Vs A. V. RANGAM

01 April 2010
Supreme Court
2 pages
STATE OF HARYANA Vs KAMLESH

Case number: C.A. No.-002948-002948 / 2010
Diary number: 3656 / 2007
Advocates: KAMAL MOHAN GUPTA Vs PRAVEEN CHATURVEDI

01 April 2010
Supreme Court
35 pages
LALU PRASAD YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-000662-000662 / 2010
Diary number: 30856 / 2007
Advocates: PAREKH & CO. Vs VISHWAJIT SINGH

01 April 2010
Supreme Court
24 pages
STATE OF MAHARASHTRA Vs M/S HINDUSTAN CONSTRUCTION CO.LTD.

Case number: C.A. No.-002928-002928 / 2010
Diary number: 4073 / 2009
Advocates: ASHA GOPALAN NAIR Vs PAREKH & CO.

01 April 2010
Supreme Court
39 pages
OSWAL FATS AND OILS LTD. Vs ADDL.COMMNR.,BAREILLY DIVISION .

Case number: C.A. No.-007982-007982 / 2002
Diary number: 14808 / 2001
Advocates: MANOJ SWARUP AND CO. Vs

01 April 2010
Supreme Court
8 pages
SAWARN LATA ETC. Vs STATE OF HARYANA .

Case number: SLP(C) No.-011023-011026 / 2010
Diary number: 5237 / 2010

01 April 2010
Supreme Court
13 pages
MYSORE URBAN DEV.AUTHORITY BY ITS COMM. Vs VEER KUMAR JAIN .

Case number: C.A. No.-002934-002934 / 2010
Diary number: 30064 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs ANIRUDDHA P. MAYEE

01 April 2010
Supreme Court
1 pages
MAYABEN MALUBHAI BHARWAD Vs STATE OF GUJARAT

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000712-000712 / 2010
Diary number: 39924 / 2009
Advocates: Vs HEMANTIKA WAHI

01 April 2010
Supreme Court
1 pages
PRASHANT KUMAR Vs STATE OF BIHAR

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000714-000714 / 2010
Diary number: 16424 / 2009
Advocates: Vs P. V. YOGESWARAN

01 April 2010
Supreme Court
2 pages
KERALA ELECTRICAL & ALLIED ENGINEERING Vs GEN.SEC.KEL EMPLOYEES ASSN.(AITUC)

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: C.A. No.-003065-003065 / 2010
Diary number: 25389 / 2008
Advocates: MALINI PODUVAL Vs

01 April 2010
Supreme Court
3 pages
DHARMAN Vs STATE OF KERALA

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000716-000716 / 2010
Diary number: 26667 / 2009
Advocates: ROMY CHACKO Vs G. PRAKASH

31 March 2010
Supreme Court
4 pages
UNION OF INDIA Vs C.S. SIDHU

Case number: C.A. No.-004474-004474 / 2005
Diary number: 26295 / 2004
Advocates: ANIL KATIYAR Vs SUSMITA LAL

31 March 2010
Supreme Court
3 pages
GOAN REAL ESTATE & CONSTRN.LD. Vs PEOPLE'S MOVEMENT FOR CIVIC ACTION &ORS.

Case number: T.P.(C) No.-000758-000758 / 2008
Diary number: 20783 / 2008

31 March 2010
Supreme Court
15 pages
SUNDERLAL KANAIYALAL BHATIJA Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-001222-001222 / 2006
Diary number: 27657 / 2006
Advocates: Vs ASHA GOPALAN NAIR