PRASHANT KUMAR Vs STATE OF BIHAR
Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000714-000714 / 2010
Diary number: 16424 / 2009
Advocates: Vs
P. V. YOGESWARAN
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 714 OF 2010 [arising out of SLP(CRL.) No. 4104 of 2009]
PRASHANT KUMAR ..... APPELLANT
VERSUS
STATE OF BIHAR & ANR. ..... RESPONDENTS
O R D E R
Leave granted.
Heard the learned counsel for the parties.
Having regard to the facts of the case, the
order dated 1st June, 2009 is made absolute.
The appeal stands accordingly disposed of.
..................J [J.M. PANCHAL
..................J [DR. B.S. CHAUHAN]
NEW DELHI APRIL 01, 2010.