01 April 2010
Supreme Court
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PRASHANT KUMAR Vs STATE OF BIHAR

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000714-000714 / 2010
Diary number: 16424 / 2009
Advocates: Vs P. V. YOGESWARAN


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IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 714 OF 2010 [arising out of SLP(CRL.) No. 4104 of 2009]

 

   PRASHANT KUMAR ..... APPELLANT

VERSUS

    STATE OF BIHAR & ANR. ..... RESPONDENTS

O R D E R

Leave  granted.

Heard the learned counsel for the parties.

Having  regard  to  the  facts  of  the  case,  the  

order dated 1st June, 2009 is made absolute.

The appeal stands accordingly disposed of.

    ..................J      [J.M. PANCHAL

    ..................J      [DR. B.S. CHAUHAN]

NEW DELHI      APRIL 01, 2010.