01 April 2010
Supreme Court
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MAYABEN MALUBHAI BHARWAD Vs STATE OF GUJARAT

Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000712-000712 / 2010
Diary number: 39924 / 2009
Advocates: Vs HEMANTIKA WAHI


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IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 712 OF 2010 [arising out of SLP(CRL.) No. 73 of 2010]

 

   MAYABEN MALUBHAI BHARWAD & ANR. ..... APPELLANTS

VERSUS

    STATE OF GUJARAT ..... RESPONDENT

O R D E R

Leave  granted.

Heard the learned counsel for the parties.

The  order  dated  15th January,  2010  is  made  

absolute.

The appeal stands accordingly disposed of.

    ..................J      [J.M. PANCHAL

    ..................J      [DR. B.S. CHAUHAN]

NEW DELHI      APRIL 01, 2010.