MAYABEN MALUBHAI BHARWAD Vs STATE OF GUJARAT
Bench: J.M. PANCHAL,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000712-000712 / 2010
Diary number: 39924 / 2009
Advocates: Vs
HEMANTIKA WAHI
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 712 OF 2010 [arising out of SLP(CRL.) No. 73 of 2010]
MAYABEN MALUBHAI BHARWAD & ANR. ..... APPELLANTS
VERSUS
STATE OF GUJARAT ..... RESPONDENT
O R D E R
Leave granted.
Heard the learned counsel for the parties.
The order dated 15th January, 2010 is made
absolute.
The appeal stands accordingly disposed of.
..................J [J.M. PANCHAL
..................J [DR. B.S. CHAUHAN]
NEW DELHI APRIL 01, 2010.