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31 March 2010
Supreme Court 8 pages M/S.GOAN REAL ESTATES & CONSTR.LTD. Vs PEOPLE'S MOVEMENT FOR CIVIC ACTION
Case number: C.A. No.-005281-005281 / 2008 |
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31 March 2010
Supreme Court 28 pages GOAN REAL ESTATE & CONSTRN.LD. Vs UNION OF INDIA TR.SEC.MIN.OF ENV..
Case number: W.P.(C) No.-000329-000329 / 2008 |
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31 March 2010
Supreme Court 14 pages M/S. MARUTI CLEAN COAL & POWER LTD. Vs ALOK NIGAM
Case number: SLP(C) No.-020238-020238 / 2006 |
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31 March 2010
Supreme Court 22 pages DALCO ENGINEERING PVT. LTD. Vs SATISH PRABHAKAR PADHYE
Case number: C.A. No.-001886-001886 / 2007 |
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31 March 2010
Supreme Court 3 pages KERALA STATE CONSUMER FEDN Vs ANANDAN P.K. .
Case number: C.A. No.-002943-002943 / 2010 |
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31 March 2010
Supreme Court 6 pages MOTHURU NARAYANA (D) THR.LRS. Vs PAMIDIMUKKALA SATYANARAYANA
Bench: MUKUNDAKAM SHARMA,CHANDRAMAULI KR. PRASAD, , , |
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30 March 2010
Supreme Court 6 pages PREM CHAND Vs UNION OF INDIA
Case number: C.A. No.-002856-002856 / 2010 |
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30 March 2010
Supreme Court 15 pages PATAI @ KRISHNA KUMAR Vs STATE OF U.P
Case number: Crl.A. No.-001718-001718 / 2007 |
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30 March 2010
Supreme Court 3 pages BINOD MAHATO Vs STATE OF WEST BENGAL
Bench: MUKUNDAKAM SHARMA,CHANDRAMAULI KR. PRASAD, , , |
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30 March 2010
Supreme Court 7 pages SHAMIM JAHAN Vs SHAMBHU PRASAD
Bench: MUKUNDAKAM SHARMA,CHANDRAMAULI KR. PRASAD, , , |
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29 March 2010
Supreme Court 25 pages RAMDAS ATHAWALE Vs UNION OF INDIA .
Bench: K.G. BALAKRISHNAN,S.H. KAPADIA,R.V. RAVEENDRAN,B. SUDERSHAN REDDY,P. SATHASIVAM |
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29 March 2010
Supreme Court 19 pages M. JAGDISH VYAS Vs UNION OF INDIA .
Case number: C.A. No.-004345-004346 / 2007 |
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29 March 2010
Supreme Court 15 pages M.D.,M/S T.NADU MAGNESITE LTD. Vs S.MANICKAM .
Case number: C.A. No.-002808-002808 / 2010 |
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29 March 2010
Supreme Court 7 pages SUHRID SINGH @ SARDOOL SINGH Vs RANDHIR SINGH .
Case number: C.A. No.-002811-002813 / 2010 |
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26 March 2010
Supreme Court 10 pages TEHRI HYDRO DEVT.CORP. Vs ALSTOM HYDRO FRANCE
Case number: C.A. No.-002761-002761 / 2010 |