Judgements

15 April 2010
Supreme Court
11 pages

ASSISTANT COMMERCIAL TAX OFFICER Vs M/S RIJHUMAL JEEVANDAS

Case number: C.A. No.-003291-003291 / 2010
Diary number: 1826 / 2009

15 April 2010
Supreme Court
27 pages

ASST.COMMISSIONER Vs M/S.SHUKLA & BROTHERS

Case number: C.A. No.-003289-003289 / 2010
Diary number: 10682 / 2009

15 April 2010
Supreme Court
8 pages

ASST.COMMERCIAL TAXES OFFICER Vs M/S. KANSAI NEROLAC PAINTS LTD.

Case number: C.A. No.-003288-003288 / 2010
Diary number: 20155 / 2008

15 April 2010
Supreme Court
16 pages

AMRAVATI DIST. CENTRAL CO-OP BANK LTD. Vs UNITED INDIA FIRE&GENL. INSURANCE CO.LTD

Case number: C.A. No.-003307-003307 / 2010
Diary number: 19968 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs RAJEEV KUMAR BANSAL

15 April 2010
Supreme Court
36 pages

M/S MODERN INDUSTRIES Vs M/S STEEL AUTH.OF INDIA LD.TR.M.D..

Case number: C.A. No.-003305-003306 / 2010
Diary number: 18143 / 2008
Advocates: Vs SHIBASHISH MISRA

15 April 2010
Supreme Court
4 pages

VIJAYA SHRIVASTAVA Vs M/S. MIRAHUL ENTERPRISES .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001209-001210 / 2003
Diary number: 15751 / 2002
Advocates: RAJIV TALWAR Vs K. K. MOHAN

15 April 2010
Supreme Court
6 pages

MAHESH Vs STATE OF DELHI

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001175-001175 / 2009
Diary number: 28583 / 2008
Advocates: PREM SUNDER JHA Vs ANIL KATIYAR

15 April 2010
Supreme Court
35 pages

CHHATISGARH STATE ELECTRICITY BOARD Vs CENTRAL ELECTRICITY REGUL.COMM. & ORS.

Case number: Appeal (civil) D37598 of 2007

13 April 2010
Supreme Court
41 pages

M.C. ALI Vs STATE OF KERALA

Case number: Crl.A. No.-000499-000499 / 2002
Diary number: 1798 / 2002
Advocates: SHAKIL AHMED SYED Vs RAMESH BABU M. R.

13 April 2010
Supreme Court
11 pages

STATE OF JHARKHAND Vs M/S MISRILALL JAIN & SONS AND ANR. ETC.

Case number: C.A. No.-003226-003271 / 2010
Diary number: 33827 / 2007
Advocates: Vs ARUP BANERJEE

13 April 2010
Supreme Court
2 pages

YASHWANT SHAH (D) BY LRS. Vs PREETI AGGARWAL

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-007278-007278 / 2002
Diary number: 17537 / 2002
Advocates: JAY SAVLA Vs

12 April 2010
Supreme Court
2 pages

VASI @ VASIO PRABHATBHAI RABARI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000782-000782 / 2010
Diary number: 7706 / 2010
Advocates: EJAZ MAQBOOL Vs

12 April 2010
Supreme Court
15 pages

BATA INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Case number: C.A. No.-002377-002377 / 2002
Diary number: 63137 / 2002
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

12 April 2010
Supreme Court
13 pages

S.KALADEVI Vs V.R.SOMASUNDARAM .

Case number: C.A. No.-003192-003192 / 2010
Diary number: 1698 / 2009
Advocates: VIJAY KUMAR Vs R. SATHISH

12 April 2010
Supreme Court
25 pages

RAJ KUMAR SHIVHARE Vs ASST.DIR.DIRECTORATE OF ENFORT.

Case number: C.A. No.-003221-003221 / 2010
Diary number: 34556 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs B. KRISHNA PRASAD