Showing 11161 - 11175 of 41947 judgements
12 April 2010
Supreme Court
2 pages
MONALI GUPTA Vs GAURAV NARAIN GUPTA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: T.P.(C) No.-000029-000029 / 2010
Diary number: 39755 / 2009
Advocates: Vs V. J. FRANCIS

12 April 2010
Supreme Court
1 pages
M/S.CHAVAN RISHI INTERNATINAL LTD. Vs HUDA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-003379-003379 / 2010
Diary number: 3445 / 2010

09 April 2010
Supreme Court
3 pages
HIRABHAI JHAVERBHAI Vs STATE OF GUJARAT .

Case number: Crl.A. No.-000749-000749 / 2010
Diary number: 120 / 2007
Advocates: Vs HEMANTIKA WAHI

09 April 2010
Supreme Court
20 pages
ANOOP SHARMA Vs EXEC.ENG.PUB.HEALTH DIVISION NO-1,PANIPA

Case number: C.A. No.-003478-003478 / 2010
Diary number: 17489 / 2008
Advocates: VINAY GARG Vs NARESH BAKSHI

09 April 2010
Supreme Court
4 pages
PARAMJIT SINGH Vs HARNEK SINGH

Case number: C.A. No.-003280-003280 / 2010
Diary number: 17638 / 2009
Advocates: KUSUM CHAUDHARY Vs KAILASH CHAND

09 April 2010
Supreme Court
2 pages
APARNA SADHUKHAN Vs TANMOY SADHUKHAN

Bench: HARJIT SINGH BEDI,H.L. DATTU, , ,
Case number: T.P.(C) No.-001337-001337 / 2009
Diary number: 35537 / 2009
Advocates: Vs R. GOPALAKRISHNAN

09 April 2010
Supreme Court
1 pages
H.S. THAPAR Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Transfer Petition (Crl.) 1 of 2010

08 April 2010
Supreme Court
15 pages
UNION OF INDIA Vs V.N. SINGH

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-000032-000032 / 2003
Diary number: 17826 / 2002
Advocates: B. V. BALARAM DAS Vs K. L. JANJANI

08 April 2010
Supreme Court
34 pages
COMMNR. OF CENTRAL EXCISE, AHMEDABAD Vs SOLID & CORRECT ENGG. WORKS .

Case number: C.A. No.-000960-000966 / 2003
Diary number: 24376 / 2002
Advocates: ANIL KATIYAR Vs PAVAN KUMAR

08 April 2010
Supreme Court
10 pages
BINDU SEHGAL Vs UNION OF INDIA .

Case number: C.A. No.-005995-005995 / 2004
Diary number: 12972 / 2003
Advocates: SHALLY BHASIN Vs ANIL KATIYAR

08 April 2010
Supreme Court
4 pages
ANIMESH RANJAN Vs RAI CHANDI NATH SAHAY

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001920-001920 / 2009
Diary number: 29737 / 2008
Advocates: GAURAV AGRAWAL Vs HIMANSHU SHEKHAR

08 April 2010
Supreme Court
2 pages
D.D.A. Vs MADAN LAL GARG

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-000012-000012 / 2005
Diary number: 5736 / 2004
Advocates: SAHARYA & CO. Vs SUDHIR KUMAR GUPTA

08 April 2010
Supreme Court
2 pages
UNION OF INDIA Vs BALBIR SINGH DHARNI .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-007178-007178 / 2002
Diary number: 22013 / 2001
Advocates: SUSHMA SURI Vs K. V. SREEKUMAR

08 April 2010
Supreme Court
2 pages
JAGGU SINGH Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001168-001168 / 2003
Diary number: 5709 / 2003
Advocates: VISHWAJIT SINGH Vs PRAVEEN SWARUP

07 April 2010
Supreme Court
49 pages
KARAM KAPAHI Vs M/S LAL CHAND PUBLIC CHARITABL TRUS.&ANR

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003048-003048 / 2010
Diary number: 9108 / 2009
Advocates: S. NARAIN & CO. Vs B. VIJAYALAKSHMI MENON