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26 March 2010
Supreme Court 8 pages MANAM SARAWATI SAMPOORNA KALAVATHI Vs MANAGER,APSRTC
Case number: C.A. No.-002325-002325 / 2010 |
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26 March 2010
Supreme Court 15 pages CHAIRMAN-CUM-M.D,R.F.CORPN. Vs COMMANDER,S.C.JAIN(RETD)
Case number: C.A. No.-002774-002774 / 2010 |
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26 March 2010
Supreme Court 20 pages PALLAWI RESOURCES LTD. Vs PROTOS ENGINEERING COMPANY PVT.LTD.
Case number: C.A. No.-002763-002763 / 2010 |
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26 March 2010
Supreme Court 25 pages KAMAL KUMAR AGARWAL Vs COMMISSIONER OF COMMERL.TAXES,W.B..
Case number: C.A. No.-002757-002757 / 2010 |
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26 March 2010
Supreme Court 1 pages M/S P.D.PRASAD & SONS PVT.LTD. Vs C.C.T., WEST BENGAL .
Case number: C.A. No.-002758-002758 / 2010 |
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25 March 2010
Supreme Court 10 pages AMALENDU SAHU Vs ORIENTAL INSURANCE CO.LTD.
Case number: C.A. No.-002703-002703 / 2010 |
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25 March 2010
Supreme Court 15 pages VIKRAM VIR VOHRA Vs SHALINI BHALLA
Case number: C.A. No.-002704-002704 / 2010 |
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25 March 2010
Supreme Court 98 pages MD.SHAHABUDDIN Vs STATE OF BIHAR .
Case number: Crl.A. No.-000591-000591 / 2010 |
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25 March 2010
Supreme Court 2 pages MANAGER,K.V.S.S.MANDAWAR Vs MUKESH KUMAR SHARMA
Case number: C.A. No.-002698-002698 / 2010 |
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25 March 2010
Supreme Court 24 pages SIEL FOODS & FERTILISERS INDUSTRIES Vs UNION OF INDIA .
Case number: R.P.(C) No.-001200-001200 / 2002 |
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25 March 2010
Supreme Court 12 pages KUNGA NIMA LEPCHA Vs STATE OF SIKKIM .
Case number: W.P.(C) No.-000353-000353 / 2006 |
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25 March 2010
Supreme Court 11 pages SUPREME PAPER MILLS LTD. Vs ASST.COMMNR.COMMERCIALTAXES CALCUTTA&ORS
Case number: C.A. No.-001410-001410 / 2003 |
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25 March 2010
Supreme Court 12 pages RAVICHANDRAN Vs STATE BY DY. SUPERIN. OF POLICE, MADRAS
Case number: Crl.A. No.-000909-000910 / 2003 |
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23 March 2010
Supreme Court 7 pages FOOD CORPORATION OF INDIA Vs NIZAMUDDIN
Case number: C.A. No.-002627-002627 / 2010 |
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23 March 2010
Supreme Court 7 pages G.PREMA Vs SPL.TAHSILDAR,TIRUPATTUR
Case number: C.A. No.-002705-002705 / 2010 |