Showing 11176 - 11190 of 41947 judgements
07 April 2010
Supreme Court
3 pages
K.V.CHACKO Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000395-000395 / 2005
Diary number: 22761 / 2004
Advocates: SHEKHAR PRIT JHA Vs G. PRAKASH

07 April 2010
Supreme Court
1 pages
M/S. SHANTI BUILDERS & CONSULTANTS Vs STATE OF PUNJAB .

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000331-000331 / 2005
Diary number: 12484 / 2003
Advocates: YASH PAL DHINGRA Vs AJAY PAL

06 April 2010
Supreme Court
7 pages
COMMNR. OF INCOME TAX, INDORE Vs PAWAN KUMAR LADDHA

Case number: C.A. No.-008914-008922 / 2003
Diary number: 25498 / 2002
Advocates: B. V. BALARAM DAS Vs

06 April 2010
Supreme Court
4 pages
M/S. SWARAJ ENGINES LTD. Vs ASST.COMMNR.,INCOME TAX, CHANDIGARH &ANR

Case number: C.A. No.-008756-008756 / 2003
Diary number: 23195 / 2002
Advocates: RAJIV TYAGI Vs B. V. BALARAM DAS

06 April 2010
Supreme Court
20 pages
MOHAN KUMAR RAYANA Vs KOMAL MOHAN RAYANA

Bench: ALTAMAS KABIR,G.S. SINGHVI,CYRIAC JOSEPH, ,
Case number: SLP(C) No.-009821-009822 / 2009
Diary number: 9388 / 2009
Advocates: Vs RAVI KUMAR TOMAR

06 April 2010
Supreme Court
6 pages
UTTAM CHAKRABORTY Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000869-000869 / 2006
Diary number: 18660 / 2006
Advocates: ABHIJIT SENGUPTA Vs

06 April 2010
Supreme Court
3 pages
GOBARDHAN PANDIT Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000715-000715 / 2010
Diary number: 27859 / 2008
Advocates: N. ANNAPOORANI Vs GOPAL SINGH

06 April 2010
Supreme Court
9 pages
MOHAN KUMAR RAYANA Vs KOMAL MOHAN RAYANA

Bench: ALTAMAS KABIR,G.S. SINGHVI,CYRIAC JOSEPH, ,
Case number: SLP(C) No.-009821-009822 / 2009
Diary number: 9388 / 2009
Advocates: Vs RAVI KUMAR TOMAR

06 April 2010
Supreme Court
6 pages
BAHADUR SINGH Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Special Leave Petition (crl.) 5523 of 2009

05 April 2010
Supreme Court
15 pages
STATE OF PUNJAB Vs LAKHWINDER SINGH

Case number: Crl.A. No.-000032-000032 / 2009
Diary number: 4072 / 2008
Advocates: KULDIP SINGH Vs KAILASH CHAND

05 April 2010
Supreme Court
2 pages
SAROJA Vs STATE TR.INSP.OF POLICE

Case number: Crl.A. No.-001480-001480 / 2009
Diary number: 13201 / 2008
Advocates: Vs S. THANANJAYAN

05 April 2010
Supreme Court
17 pages
BANARSI DASS Vs STATE OF HARYANA

Case number: Crl.A. No.-000630-000630 / 2003
Diary number: 5575 / 2003
Advocates: JASPREET GOGIA Vs RR-EX-PARTE

05 April 2010
Supreme Court
29 pages
M/S JAYABHERI PROPERTIES PVT.LTD. Vs STATE OF ANDHRA PRADESH .

Case number: C.A. No.-000052-000052 / 2008
Diary number: 29432 / 2007
Advocates: GUNTUR PRABHAKAR Vs LAWYER S KNIT & CO

05 April 2010
Supreme Court
11 pages
SUVARNALATA Vs MOHAN ANANDRAO DESHMUKH

Case number: C.A. No.-002994-002994 / 2010
Diary number: 12552 / 2007
Advocates: MADHURIMA TATIA Vs ANJANI KUMAR MISHRA

05 April 2010
Supreme Court
5 pages
NAND LAL Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-000688-000688 / 2010
Diary number: 11049 / 2006
Advocates: VISHWAJIT SINGH Vs JATINDER KUMAR BHATIA