Showing 11236 - 11250 of 41947 judgements
23 March 2010
Supreme Court
30 pages
UNION OF INDIA Vs HEMRAJ SINGH CHAUHAN .

Case number: C.A. No.-002651-002652 / 2010
Diary number: 3219 / 2009

23 March 2010
Supreme Court
10 pages
RAJEEV KUMAR Vs HEMRAJ SINGH CHAUHAN .

Case number: C.A. No.-002653-002654 / 2010
Diary number: 7780 / 2009

22 March 2010
Supreme Court
9 pages
K.NEELAVENI Vs STATE REP.BY INSP.OF POLICE .

Case number: Crl.A. No.-000574-000574 / 2010
Diary number: 4161 / 2009
Advocates: Vs R. V. KAMESHWARAN

22 March 2010
Supreme Court
15 pages
POONAM Vs SUMIT TANWAR

Case number: W.P.(C) No.-000086-000086 / 2010
Diary number: 5032 / 2010

22 March 2010
Supreme Court
43 pages
STATE OF HARYANA Vs JAGDISH

Case number: Crl.A. No.-000566-000566 / 2010
Diary number: 17397 / 2009
Advocates: KAMAL MOHAN GUPTA Vs

22 March 2010
Supreme Court
3 pages
M/S.K.VIKAS & CO. Vs STATE BANK OF SAURASHTRA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002180-002180 / 2009
Diary number: 4815 / 2009
Advocates: V. K. SIDHARTHAN Vs SANJAY KAPUR

22 March 2010
Supreme Court
3 pages
JAFARIA Vs UNION OF INDIA & ORS.

Case number: Writ Petition (crl.) 49 of 2009

19 March 2010
Supreme Court
18 pages
RAMESHBHAI PANDURAO HEDAU Vs STATE OF GUJARAT

Case number: Crl.A. No.-000548-000548 / 2010
Diary number: 29047 / 2008
Advocates: RANJITH K. C. Vs HEMANTIKA WAHI

19 March 2010
Supreme Court
9 pages
PUNJAB STATE ELECTY. BOARD Vs M/S.VISHWA CALBIER BUILDERS PVT.LTD.

Case number: C.A. No.-002538-002538 / 2010
Diary number: 273 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs MOHAN LAL SHARMA

19 March 2010
Supreme Court
20 pages
MATHAI @ JOBY Vs GEORGE

Case number: SLP(C) No.-007105-007105 / 2010
Diary number: 5631 / 2010
Advocates: C. N. SREE KUMAR Vs ARDHENDUMAULI KUMAR PRASAD

18 March 2010
Supreme Court
7 pages
SUMANA BHASIN Vs NEERAJ BHASIN

Case number: SLP(C) No.-005593-005593 / 2010
Diary number: 4929 / 2010
Advocates: LAKSHMI RAMAN SINGH Vs V. N. RAGHUPATHY

18 March 2010
Supreme Court
4 pages
M. NAGARAJ Vs UNION OF INDIA .

Case number: W.P.(C) No.-000061-000061 / 2002
Diary number: 1249 / 2002

18 March 2010
Supreme Court
4 pages
HARIOM BAJPAYEE Vs ANJOO BAJPAYEE

Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: C.A. No.-004049-004049 / 2006
Diary number: 26002 / 2004
Advocates: Vs ANIL KUMAR JHA

18 March 2010
Supreme Court
2 pages
BIMAL KANTI CHAKRABORTY Vs SABITA CHAKRABORTY

Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: C.A. No.-005897-005897 / 2006
Diary number: 8654 / 2004
Advocates: DEBA PRASAD MUKHERJEE Vs N. ANNAPOORANI

18 March 2010
Supreme Court
5 pages
SAMPATI GOVIND BHIL.(D) TR.HIS LRS. Vs SUDAM BAPU WARIK

Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: C.A. No.-005906-005906 / 2006
Diary number: 30420 / 2006
Advocates: RAVINDRA KESHAVRAO ADSURE Vs GAURAV AGRAWAL