Judgements

Showing 10846 - 10860 of 41947 judgements
26 July 2010
Supreme Court
3 pages
STATE OF PUNJAB Vs ROSHAN LAL

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-000267-000267 / 2006
Diary number: 392 / 2006
Advocates: Vs ASHOK KUMAR SHARMA

26 July 2010
Supreme Court
2 pages
S.G.RAJGOPALAN PRABHU & ORS. Vs VEENA & ANR.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Transfer Petition (Crl.) 637 of 2009
26 July 2010
Supreme Court
20 pages
BIPIN KUMAR MONDAL Vs STATE OF WEST BENGAL

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001247-001247 / 2008
Diary number: 7805 / 2006
Advocates: Vs AVIJIT BHATTACHARJEE

26 July 2010
Supreme Court
7 pages
SHASHIKANT BANSAL Vs GWALIOR IMPROVE.TRUST/GWALIOR DEV.AUTHO.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-009525-009525 / 2003
Diary number: 5371 / 2001
Advocates: PARMANAND GAUR Vs KRISHNANAND PANDEYA

26 July 2010
Supreme Court
38 pages
M/S. AFCONS INFRA. LTD. Vs M/S CHERIAN VARKEY CONSTN CO.P.LTD.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-006000-006000 / 2010
Diary number: 1312 / 2007
Advocates: DUA ASSOCIATES Vs V. J. FRANCIS

26 July 2010
Supreme Court
10 pages
STATE OF H.P. Vs M/S HIMACHAL TECHNO ENGINEERS

Bench: R.V. RAVEENDRAN,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005998-005998 / 2010
Diary number: 18881 / 2009
Advocates: NARESH K. SHARMA Vs DINESH KUMAR GARG

26 July 2010
Supreme Court
7 pages
MANOJ KUMAR Vs GOVT.OF NCT OF DELHI .

Bench: R.V. RAVEENDRAN,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005999-005999 / 2010
Diary number: 1986 / 2010
Advocates: ANIS AHMED KHAN Vs ANIL KATIYAR

26 July 2010
Supreme Court
28 pages
PERNOD RICARD INDIA(P) LTD. Vs COMMR.OF CUSTOMS, ICD TUGHLAKABAD

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-005840-005840 / 2008
Diary number: 25251 / 2008
Advocates: M. P. DEVANATH Vs ANIL KATIYAR

26 July 2010
Supreme Court
1 pages
STATE OF U.P. Vs GOMTI NAGAR JAN KALYAN MAHA SAMITI ETC.3

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: T.P.(C) No.-001175-001177 / 2008
Diary number: 32469 / 2008
Advocates: Vs BHATIA

26 July 2010
Supreme Court
27 pages
UNITED BANK OF INDIA Vs SATYAWATI TONDON .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005990-005990 / 2010
Diary number: 6493 / 2010
Advocates: MITTER & MITTER CO. Vs

23 July 2010
Supreme Court
18 pages
STATE OF MADHYA PRADESH Vs NURBUDDA VALLY REFIGERATED PRODUCTS &ORS

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-005883-005883 / 2010
Diary number: 34625 / 2009
Advocates: C. D. SINGH Vs T. G. NARAYANAN NAIR

23 July 2010
Supreme Court
22 pages
DAHYABHAI RANCHHODDAS DHOBI Vs STATE OF GUJARAT .

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-005882-005882 / 2010
Diary number: 21816 / 2009
Advocates: DINESH KUMAR GARG Vs S. C. PATEL

23 July 2010
Supreme Court
14 pages
D.A.V.BOYS SR.SEC.SCHOOL ETC.ETC. Vs DAV COLLEGE MANAGING COMMITTEE

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: T.P.(C) No.-001233-001237 / 2008
Diary number: 33732 / 2008
Advocates: Vs RAKHI RAY

23 July 2010
Supreme Court
9 pages
PODYAMI SUKADA Vs STATE OF M.P. (NOW CHHATISGARH)

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-001243-001243 / 2006
Diary number: 5413 / 2006
Advocates: D. N. GOBURDHAN Vs DHARMENDRA KUMAR SINHA

23 July 2010
Supreme Court
12 pages
NATIONAL LEATHER CLOTH MANUFACTURING CO. Vs UNION OF INDIA

Bench: D.K. JAIN,ANIL R. DAVE, , ,
Case number: C.A. No.-003403-003403 / 2003
Diary number: 20111 / 2002
Advocates: JAY SAVLA Vs ANIL KATIYAR