Showing 10816 - 10830 of 41947 judgements
29 July 2010
Supreme Court
11 pages
DASRATH Vs STATE OF M.P.

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001645-001645 / 2009
Diary number: 29961 / 2007
Advocates: JAI PRAKASH PANDEY Vs C. D. SINGH

29 July 2010
Supreme Court
19 pages
REKHABEN H SHETH Vs CHARU K MEHTA .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-035164-035164 / 2009
Diary number: 36636 / 2009
Advocates: Vs KHAITAN & CO.

29 July 2010
Supreme Court
7 pages
HEM SINGH(DEAD) BY LRS. Vs GIANOO .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002699-002699 / 2002
Diary number: 12773 / 2000
Advocates: Vs HIMINDER LAL

29 July 2010
Supreme Court
24 pages
BASAVAIAH Vs H.L. RAMESH .

Bench: DALVEER BHANDARI,T.S. THAKUR, , ,
Case number: C.A. No.-006057-006057 / 2010
Diary number: 12112 / 2006
Advocates: E. C. VIDYA SAGAR Vs

29 July 2010
Supreme Court
13 pages
KAMAL SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001670-001670 / 2010
Diary number: 12730 / 2009
Advocates: SUDARSHAN SINGH RAWAT Vs RAO RANJIT

29 July 2010
Supreme Court
2 pages
DHONDIRAM Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000240-000240 / 2007
Diary number: 1354 / 2007
Advocates: BHASKAR Y. KULKARNI Vs RAVINDRA KESHAVRAO ADSURE

28 July 2010
Supreme Court
11 pages
GEN.MANAGER,PUNJAB & SIND BANK Vs DAYA SINGH

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-004120-004120 / 2007
Diary number: 10598 / 2007
Advocates: RAJIV NANDA Vs RESPONDENT-IN-PERSON

28 July 2010
Supreme Court
7 pages
RAM NIWAS Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-000115-000115 / 2007
Diary number: 11071 / 2006
Advocates: ANIL NAG Vs KAMAL MOHAN GUPTA

28 July 2010
Supreme Court
7 pages
ARUMUGHAM Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-000515-000515 / 2007
Diary number: 21504 / 2006
Advocates: V. K. SIDHARTHAN Vs S. THANANJAYAN

28 July 2010
Supreme Court
24 pages
SATPAL SINGH Vs STATE OF HARYANA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000763-000763 / 2008
Diary number: 16323 / 2007
Advocates: AJAY PAL Vs ANUPAM LAL DAS

28 July 2010
Supreme Court
32 pages
M/S SUMITOMO HEAVY INDUSTRIES LTD. Vs OIL & NATURAL GAS COMPANY

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-003185-003185 / 2002
Diary number: 6851 / 2002
Advocates: VIKAS MEHTA Vs SUMAN JYOTI KHAITAN

28 July 2010
Supreme Court
13 pages
P.J.AGRO TECH LIMITED Vs WATER BASE LIMITED

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001357-001357 / 2010
Diary number: 4486 / 2007
Advocates: Vs SUDARSH MENON

28 July 2010
Supreme Court
9 pages
SAMEER KUMAR PAL Vs SHEIKH AKBAR .

Bench: DALVEER BHANDARI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-002398-002398 / 2002
Diary number: 17336 / 2001
Advocates: Vs RAM SWARUP SHARMA

28 July 2010
Supreme Court
13 pages
BIRAPPA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000682-000682 / 2006
Diary number: 8671 / 2006
Advocates: RAJESH MAHALE Vs

28 July 2010
Supreme Court
10 pages
BEERE GOWDA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-001466-001466 / 2005
Diary number: 16581 / 2005
Advocates: JAIL PETITION Vs