Judgements

Showing 10801 - 10815 of 41947 judgements
03 August 2010
Supreme Court
9 pages
BHIARU RAM & ORS. Vs CENTRAL BUREAU OF INVESTIGATION & ORS.

Bench: P. SATHASIVAM,ASOK KUMAR GANGULY
Case number: Transfer Petition (Crl.) 37 of 2009
03 August 2010
Supreme Court
9 pages
BHIARU RAM & ORS. Vs CENTRAL BUREAU OF INVESTIGATION & ORS.

Bench: P. SATHASIVAM,ASOK KUMAR GANGULY, , ,
Case number: Transfer Petition (Crl.) 37 of 2009
02 August 2010
Supreme Court
16 pages
SIRAJUDDIN KASIM Vs M/S PARAMOUNT INVESTMENT LTD.

Bench: ASOK KUMAR GANGULY, , , ,
Case number: ARBIT.CASE(C) No.-000017-000017 / 2009
Diary number: 20102 / 2009
Advocates: Vs NIKHIL NAYYAR

02 August 2010
Supreme Court
6 pages
RAVINDRA TUKARAM HIWALE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-001419-001420 / 2010
Diary number: 26193 / 2007
Advocates: B. SRIDHAR Vs ASHA GOPALAN NAIR

02 August 2010
Supreme Court
4 pages
SANTOKH SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001488-001488 / 2010
Diary number: 18464 / 2010
Advocates: SARLA CHANDRA Vs

30 July 2010
Supreme Court
32 pages
S.ARUL RAJA Vs STATE OF T.NADU

Bench: MUKUNDAKAM SHARMA,C.K. PRASAD, , ,
Case number: Crl.A. No.-001494-001495 / 2009
Diary number: 23478 / 2009
Advocates: Vs S. THANANJAYAN

30 July 2010
Supreme Court
2 pages
KUNDAN SINGH(DEAD) Vs SALINDER KAUR .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-006125-006125 / 2010
Diary number: 17937 / 2004
Advocates: S. JANANI Vs AMITA GUPTA

30 July 2010
Supreme Court
22 pages
STATE OF MAHARASHTRA Vs FAROOK MOHAMMED KASIM MAPKAR .

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001376-001376 / 2010
Diary number: 21144 / 2009
Advocates: Vs JYOTI MENDIRATTA

30 July 2010
Supreme Court
29 pages
SRINIVAS GUNDLURI Vs M/S. SEPCO ELECTRIC POWER CONST. CORPN.

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001377-001377 / 2010
Diary number: 11677 / 2010
Advocates: KUNAL VERMA Vs SHARMILA UPADHYAY

30 July 2010
Supreme Court
29 pages
ZONAL MANAGER, CENTRAL BANK OF INDIA Vs M/S. DEVI ISPAT LTD .

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-006077-006077 / 2010
Diary number: 11461 / 2010
Advocates: Vs PARIJAT SINHA

30 July 2010
Supreme Court
14 pages
STATE OF NCT OF DELHI Vs RAJIV KHURANA

Bench: DALVEER BHANDARI,K.S. RADHAKRISHNAN, , ,
Case number: Crl.A. No.-001380-001380 / 2010
Diary number: 27428 / 2008
Advocates: D. S. MAHRA Vs ASHWANI KUMAR

30 July 2010
Supreme Court
35 pages
MOUMITA PODDER Vs INDIAN OIL CORPORATION LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: C.A. No.-006071-006072 / 2010
Diary number: 22599 / 2008
Advocates: ABHIJAT P. MEDH Vs

30 July 2010
Supreme Court
2 pages
RAMGOPAL & ANR Vs STATE OF M.P.& ANR

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Special Leave Petition (crl.) 6494 of 2010
29 July 2010
Supreme Court
36 pages
UNION OF INDIA Vs MAHAVEER C.SINGVI

Bench: ALTAMAS KABIR,J.M. PANCHAL,CYRIAC JOSEPH, ,
Case number: SLP(C) No.-027702-027702 / 2008
Diary number: 33142 / 2008
Advocates: Vs MANISH K. BISHNOI

29 July 2010
Supreme Court
1 pages
MAYA RAKSHIT Vs NALIN SARKAR STREET U.P.SCHOOL .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003992-003992 / 2002
Diary number: 7384 / 2002
Advocates: PRANAB KUMAR MULLICK Vs G. RAMAKRISHNA PRASAD