Showing 10831 - 10845 of 41947 judgements
28 July 2010
Supreme Court
47 pages
ANAND SINGH Vs STATE OF U.P. .

Bench: R.V. RAVEENDRAN,R.M. LODHA, , ,
Case number: C.A. No.-002523-002523 / 2008
Diary number: 15629 / 2005
Advocates: REKHA PANDEY Vs GUNNAM VENKATESWARA RAO

28 July 2010
Supreme Court
6 pages
DEO NARAIN Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000750-000750 / 2005
Diary number: 26399 / 2004
Advocates: SUJATA KURDUKAR Vs

28 July 2010
Supreme Court
2 pages
N.V. SASHIDHARA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000411-000411 / 2005
Diary number: 1348 / 2005
Advocates: C. K. SUCHARITA Vs

28 July 2010
Supreme Court
10 pages
MITHU KALITA Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001219-001219 / 2006
Diary number: 12153 / 2006
Advocates: JAIL PETITION Vs CORPORATE LAW GROUP

28 July 2010
Supreme Court
14 pages
MAYANDI Vs STATE REP.BY INSP.OF POLICE

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-001501-001501 / 2010
Diary number: 22066 / 2009
Advocates: V. G. PRAGASAM Vs S. THANANJAYAN

27 July 2010
Supreme Court
21 pages
ITTIANAM Vs CHERICHI @ PADMINI

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007226-007226 / 2002
Diary number: 7875 / 2001
Advocates: T. G. NARAYANAN NAIR Vs ROMY CHACKO

27 July 2010
Supreme Court
13 pages
BHAGMAL Vs KUNWAR LAL .

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005875-005875 / 2005
Diary number: 18032 / 2004
Advocates: Vs D. M. NARGOLKAR

27 July 2010
Supreme Court
7 pages
LOUIS PETER SURIN Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-000498-000498 / 2006
Diary number: 4907 / 2005
Advocates: PRASHANT CHAUDHARY Vs GOPAL PRASAD

27 July 2010
Supreme Court
37 pages
VIJAY @ CHINEE Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000660-000660 / 2008
Diary number: 24040 / 2007
Advocates: ANIP SACHTHEY Vs

27 July 2010
Supreme Court
2 pages
MUSAMIYA IMAM HAIDERBUX RAZVI Vs STATE OF GUJARAT

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-006045-006045 / 2002
Diary number: 14330 / 2001
Advocates: MOHAN PANDEY Vs HEMANTIKA WAHI

27 July 2010
Supreme Court
21 pages
PRITHI Vs STATE OF HARYANA

Bench: R.M. LODHA,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001835-001835 / 2009
Diary number: 31559 / 2008
Advocates: RISHI MALHOTRA Vs AJAY PAL

27 July 2010
Supreme Court
20 pages
SIDDANKI RAM REDDY Vs STATE OF A.P.

Bench: R.M. LODHA,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001852-001852 / 2008
Diary number: 24741 / 2008
Advocates: GUNTUR PRABHAKAR Vs D. BHARATHI REDDY

27 July 2010
Supreme Court
3 pages
JARULLMIYA ISMAILMIYA MALEK Vs VIKRAMBHAI VIJAYBHAI PATEL .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006119-006120 / 2010
Diary number: 28285 / 2009
Advocates: SHEELA GOEL Vs HEMANTIKA WAHI

27 July 2010
Supreme Court
3 pages
GULAB SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001386-001386 / 2010
Diary number: 19566 / 2009
Advocates: JASPREET GOGIA Vs KULDIP SINGH

27 July 2010
Supreme Court
2 pages
NITYAM KUMAR Vs STATE OF BIHAR & ANR.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 417 of 2009