Showing 10861 - 10875 of 41947 judgements
23 July 2010
Supreme Court
56 pages
SHALINI SHYAM SHETTY Vs RAJENDRA SHANKAR PATIL

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005896-005896 / 2010
Diary number: 8137 / 2009
Advocates: JITENDRA MOHAN SHARMA Vs SHIVAJI M. JADHAV

23 July 2010
Supreme Court
13 pages
NATIONAL COMMISSION OF WOMEN Vs STATE OF DELHI & ANR.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Special Leave Petition (crl.) 2506 of 2009

23 July 2010
Supreme Court
1 pages
RAJU DASS DIR.OF M/S.AWARD EXPORTS P.LTD Vs DEEPAK LOOMBA & ANR.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Contempt Petition (crl.) 2 of 2007

22 July 2010
Supreme Court
2 pages
HARENDRAKUMAR NATWARSINGHJI Vs STATE OF GUJARAT .

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-005871-005872 / 2010
Diary number: 9773 / 2007
Advocates: ABHIJAT P. MEDH Vs HEMANTIKA WAHI

22 July 2010
Supreme Court
11 pages
RAMESH GAJENDRA JADHAV Vs SECRETARY, LATE S.G.S.P.MANDAL .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-007215-007215 / 2008
Diary number: 24423 / 2007
Advocates: CHANDER SHEKHAR ASHRI Vs ABHA R. SHARMA

22 July 2010
Supreme Court
15 pages
DHAN SINGH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000488-000488 / 2009
Diary number: 16197 / 2008
Advocates: RAJESH PRASAD SINGH Vs T. V. GEORGE

22 July 2010
Supreme Court
19 pages
MANNU SAO Vs STATE OF BIHAR

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001165-001165 / 2009
Diary number: 36130 / 2008
Advocates: AMBHOJ KUMAR SINHA Vs GOPAL SINGH

22 July 2010
Supreme Court
48 pages
MD.ALAUDDIN KHAN Vs KARAM THAMARJIT SINGH

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005851-005851 / 2010
Diary number: 11391 / 2008
Advocates: ASHOK KUMAR SHARMA Vs

22 July 2010
Supreme Court
49 pages
ARUN KUMAR AGRAWAL Vs NATIONAL INSURANCE CO. LTD. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005843-005843 / 2010
Diary number: 16854 / 2004
Advocates: Vs HETU ARORA SETHI

21 July 2010
Supreme Court
18 pages
NARINDER KUMAR Vs STATE OF JAMMU & KASHMIR

Bench: AFTAB ALAM,T.S. THAKUR, , ,
Case number: Crl.A. No.-002093-002093 / 2008
Diary number: 35552 / 2007
Advocates: NARESH BAKSHI Vs

21 July 2010
Supreme Court
2 pages
SYED MOHIDEEN Vs RAMANATHAPURA PERIA MOGALLAM JAMATH &ORS

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-000492-000492 / 2003
Diary number: 9895 / 2002
Advocates: VIJAY KUMAR Vs

21 July 2010
Supreme Court
3 pages
BPM INDUSTRIES LTD. Vs SAMARTH DEVT.CORPORATION

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005877-005877 / 2010
Diary number: 27064 / 2007
Advocates: Vs JATIN ZAVERI

21 July 2010
Supreme Court
45 pages
MOHD.AYUB DAR Vs STATE OF J & K

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000535-000535 / 2009
Diary number: 8681 / 2009
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

20 July 2010
Supreme Court
2 pages
RAJESH RANGARAJAN Vs M/S CROP CARE FED.OF INDIA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001305-001305 / 2010
Diary number: 7297 / 2008
Advocates: PURNIMA BHAT Vs D. BHARATHI REDDY

20 July 2010
Supreme Court
16 pages
OM PRAKASH SINGH Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005655-005655 / 2010
Diary number: 21603 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL KATIYAR