Showing 10891 - 10905 of 41947 judgements
14 July 2010
Supreme Court
8 pages
AMICUS CURIAE Vs PRASHANT BHUSAN & ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,H.L. DATTU, ,
Case number: Contempt Petition (crl.) 10 of 2009

13 July 2010
Supreme Court
6 pages
SHYAMVATI SHARMA Vs KARAM SINGH .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-005316-005316 / 2010
Diary number: 25150 / 2007
Advocates: R. K. KHANNA Vs KAILASH CHAND

13 July 2010
Supreme Court
5 pages
TEJ SINGH Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001496-001496 / 2004
Diary number: 13092 / 2004
Advocates: KAILASH CHAND Vs

12 July 2010
Supreme Court
3 pages
V.PAVITHRAN Vs M/S.SIRAF .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005395-005395 / 2010
Diary number: 11649 / 2008
Advocates: T. G. NARAYANAN NAIR Vs YASH PAL DHINGRA

09 July 2010
Supreme Court
2 pages
H.SRINIVAS PAI Vs H.V. PAI (D) THR. LRS. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-005220-005221 / 2010
Diary number: 28418 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANJANA CHANDRASHEKAR

09 July 2010
Supreme Court
30 pages
STATE OF MAHARASHTRA Vs SANGHARAJ DAMODAR RUPAWATE .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005205-005205 / 2010
Diary number: 14200 / 2007
Advocates: ASHA GOPALAN NAIR Vs NARESH KUMAR

09 July 2010
Supreme Court
21 pages
SIKANDAR SINGH Vs STATE OF BIHAR

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: Crl.A. No.-000227-000227 / 2007
Diary number: 26463 / 2004
Advocates: MANU SHANKER MISHRA Vs GOPAL SINGH

09 July 2010
Supreme Court
18 pages
M.D., MAHARASHTRA STATE FINAN.CORP.&ORS. Vs SANJAY SHANKARSA MAMARDE

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-007189-007189 / 2002
Diary number: 15527 / 2002
Advocates: M. J. PAUL Vs SUNIL KUMAR VERMA

09 July 2010
Supreme Court
11 pages
COMMNR. OF INCOME TAX, GUJARAT Vs M/S.SAURASHTRA CEMENT & CHEM.INDUS.LTD.

Bench: D.K. JAIN,C.K. PRASAD, , ,
Case number: C.A. No.-003702-003702 / 2003
Diary number: 11652 / 2002
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

09 July 2010
Supreme Court
11 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. RAJASTHAN SPINN.& WEAVING MILLS LTD

Bench: D.K. JAIN,C.K. PRASAD, , ,
Case number: C.A. No.-003760-003760 / 2003
Diary number: 20035 / 2002
Advocates: ANIL KATIYAR Vs M. P. DEVANATH

09 July 2010
Supreme Court
5 pages
CONTROLLER,VINAYAK MISSION DEN.COL. Vs GEETIKA KHARE

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-005213-005214 / 2010
Diary number: 29180 / 2009
Advocates: RAKESH K. SHARMA Vs NIKHIL JAIN

08 July 2010
Supreme Court
48 pages
DHARNIDHAR Vs STATE OF U.P. .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000239-000239 / 2005
Diary number: 17387 / 2004
Advocates: SHALLY BHASIN Vs PRAVEEN SWARUP

08 July 2010
Supreme Court
31 pages
BALWANT SINGH (DEAD) Vs JAGDISH SINGH .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-001166-001166 / 2006
Diary number: 15449 / 2003
Advocates: PREM MALHOTRA Vs K. K. MOHAN

08 July 2010
Supreme Court
35 pages
ASHOK KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001489-001489 / 2004
Diary number: 5640 / 2004
Advocates: BALRAJ DEWAN Vs KAMAL MOHAN GUPTA

08 July 2010
Supreme Court
19 pages
LAXMAN TATYABA KANKATE Vs TARAMATI HARISHCHANDRA DHATRAK

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-006509-006509 / 2005
Diary number: 14509 / 2002
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHIVAJI M. JADHAV