Judgements

20 July 2010
Supreme Court
14 pages

AUTOMOBILE PRODUCTS INDIA LTD. Vs DAS JOHN PETER .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001304-001304 / 2010
Diary number: 23964 / 2008
Advocates: K. K. MANI Vs ASHA GOPALAN NAIR

20 July 2010
Supreme Court
8 pages

NEETA RAKESH JAIN Vs RAKESH JEETMAL JAIN

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005660-005660 / 2010
Diary number: 7783 / 2007
Advocates: ABHA R. SHARMA Vs SARAD KUMAR SINGHANIA

20 July 2010
Supreme Court
2 pages

RAJASTHAN STATE ROAD TRPT. CORPN. Vs BAL MUKUND BAIRWA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000328-000328 / 2005
Diary number: 282 / 2003
Advocates: SUSHIL KUMAR JAIN Vs

19 July 2010
Supreme Court
17 pages

MAHARSHI DAYANAND UNIVERSITY Vs SURJEET KAUR

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-006807-006807 / 2008
Diary number: 17870 / 2007
Advocates: S. JANANI Vs RESPONDENT-IN-PERSON

19 July 2010
Supreme Court
3 pages

JOHN REP.BY GUARDIAN MARY Vs MANAG.PARTNER, PYNADATH FIN.CORP.& ORS,.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005878-005878 / 2010
Diary number: 19013 / 2009
Advocates: Vs DEBASIS MISRA

19 July 2010
Supreme Court
14 pages

MAHANADI COAL FIELDS LTD. . Vs MATHIAS ORAM .

Bench: AFTAB ALAM,B.S. CHAUHAN, , ,
Case number: SLP(C) No.-006933-006933 / 2007
Diary number: 8886 / 2007
Advocates: GP. CAPT. KARAN SINGH BHATI Vs ASHOK PANIGRAHI

19 July 2010
Supreme Court
4 pages

SUSHIL KUMAR Vs UNIV.OF DELHI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005974-005974 / 2010
Diary number: 21811 / 2009
Advocates: AMIT PAWAN Vs MOHINDER JIT SINGH

16 July 2010
Supreme Court
2 pages

VINOD KUMAR @ BITTU Vs STATE OF DELHI

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001270-001270 / 2010
Diary number: 38506 / 2009
Advocates: VARINDER KUMAR SHARMA Vs ANIL KATIYAR

16 July 2010
Supreme Court
2 pages

ASHOK KUMAR SAHU Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000059-000059 / 2004
Diary number: 22024 / 2001
Advocates: Vs CORPORATE LAW GROUP

16 July 2010
Supreme Court
2 pages

RAMDASJI GAIKWAD Vs M/S SYLVESTER & CO.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005583-005583 / 2010
Diary number: 24875 / 2007
Advocates: ABHA R. SHARMA Vs GOPAL SINGH

16 July 2010
Supreme Court
16 pages

UNION OF INDIA Vs PRITILATA NANDA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005646-005646 / 2010
Diary number: 9210 / 2009
Advocates: SUSHMA SURI Vs

16 July 2010
Supreme Court
16 pages

JAYWANT P. SANKPAL Vs SUMAN GHOLAP & ORS.

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 6408 of 2006

15 July 2010
Supreme Court
14 pages

STATE OF A.P. Vs GOURISHETTY MAHESH .

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001252-001252 / 2010
Diary number: 36258 / 2007
Advocates: D. BHARATHI REDDY Vs

15 July 2010
Supreme Court
46 pages

COMMISSIONER OF CUSTOMS, BANGALORE Vs M/S. N.I. SYSTEMS INDIA P.LTD.

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-005394-005394 / 2010
Diary number: 4818 / 2010

15 July 2010
Supreme Court
27 pages

HARI SINGH NAGRA & ORS. Vs KAPIL SIBAL & ORS.

Bench: J.M. PANCHAL,A.K. PATNAIK, , ,
Case number: Transfer Case (crl.) 2 of 1997