26 July 2010
Supreme Court
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STATE OF U.P. Vs GOMTI NAGAR JAN KALYAN MAHA SAMITI ETC.3

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: T.P.(C) No.-001175-001177 / 2008
Diary number: 32469 / 2008
Advocates: Vs BHATIA


1

    IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION

TRANSFER PETITION (C) NOS. 1175-1177 OF 2008

 STATE OF U.P. & ANR. ..... PETITIONERS

VERSUS

 GOMTI NAGAR JAN KALYANI MAHA SAMITI ETC. ..... RESPONDENTS

O R D E R

These are transfer petitions filed by the State  

of  U.P.  seeking  transfer  of  Writ  Petition  Nos.  

6681(M/B) of 2008, 8155(M/B) of 2008 and 9147(M/B) of  

2008 pending before the High Court of Judicature at  

Allahabad, Lucknow Bench, Lucknow to this Court.

However, the learned Additional Advocate General  

for the State submits that the transfer petitions be  

dismissed as not pressed.  

Ordered accordingly.  

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [C.K. PRASASD]

NEW DELHI JULY 26, 2010.