Showing 10786 - 10800 of 41947 judgements
04 August 2010
Supreme Court
23 pages
MUKESHBHAI GOPALBHAI BAROT Vs STATE OF GUJARAT

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000015-000015 / 2010
Diary number: 39666 / 2009
Advocates: E. C. AGRAWALA Vs HEMANTIKA WAHI

04 August 2010
Supreme Court
3 pages
RAFIQ KHAN Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000644-000644 / 2010
Diary number: 23995 / 2009
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs

04 August 2010
Supreme Court
11 pages
JAYANTA SIL Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-001345-001345 / 2007
Diary number: 10221 / 2007
Advocates: SUNIL KUMAR JAIN Vs

03 August 2010
Supreme Court
27 pages
SULOCHANA CHANDRAKANT GALANDE Vs PUNE MUNICIPAL TRANSPORT .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000492-000492 / 2007
Diary number: 12040 / 2006
Advocates: BRAJ KISHORE MISHRA Vs NIRNIMESH DUBE

03 August 2010
Supreme Court
53 pages
STATE OF U.P. Vs KRISHNA MASTER .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001180-001180 / 2004
Diary number: 11106 / 2003
Advocates: Vs EQUITY LEX ASSOCIATES

03 August 2010
Supreme Court
6 pages
BIMLESH Vs NEW INDIA ASSURANCE CO.LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002164-002164 / 2004
Diary number: 1167 / 2003
Advocates: B. K. SATIJA Vs P. V. YOGESWARAN

03 August 2010
Supreme Court
20 pages
BHABANI PRASAD JENA ETC. Vs CONVENR.SEC.ORISSA S.COMN.FOR WOMEN&ANR.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006222-006223 / 2010
Diary number: 26582 / 2009
Advocates: Vs SHIBASHISH MISRA

03 August 2010
Supreme Court
23 pages
M/S.KAPIL COREPACKS PVT.LTD. Vs HARBANS LAL (D) THR.LRS.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006207-006207 / 2010
Diary number: 18324 / 2009
Advocates: GAURAV KEJRIWAL Vs ABHIJAT P. MEDH

03 August 2010
Supreme Court
9 pages
STATE OF KARNATAKA Vs M.L. KESARI .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006208-006208 / 2010
Diary number: 14976 / 2005
Advocates: Vs K. SARADA DEVI

03 August 2010
Supreme Court
21 pages
AMAR SINGH Vs STATE OF RAJASTHAN

Bench: R.M. LODHA,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000854-000854 / 2004
Diary number: 27157 / 2003
Advocates: UMA DATTA Vs MILIND KUMAR

03 August 2010
Supreme Court
35 pages
STATE OF U.P. Vs SANTOSH KUMAR MISHRA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR, , ,
Case number: SLP(C) No.-020558-020558 / 2009
Diary number: 22823 / 2009
Advocates: NIRANJANA SINGH Vs YASH PAL DHINGRA

03 August 2010
Supreme Court
10 pages
K.R.SUBBAIAH Vs INDIAN BANK, MADURAI

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007880-007880 / 2004
Diary number: 3625 / 2004
Advocates: V. RAMASUBRAMANIAN Vs HIMANSHU MUNSHI

03 August 2010
Supreme Court
7 pages
HARI SINGH Vs STATE OF M.P

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000898-000898 / 2007
Diary number: 14378 / 2006
Advocates: SUSHIL BALWADA Vs

03 August 2010
Supreme Court
2 pages
JULIETA A.TORCATO Vs SULEMAN ISMAIL .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: CONMT.PET.(C) No.-000315-000316 / 2007
Diary number: 31241 / 2007
Advocates: S. R. SETIA Vs AFTAB ALI KHAN

03 August 2010
Supreme Court
2 pages
KARUBA NALLAPPAGARI SREENIVASAPPA Vs STATE OF AP.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001012-001012 / 2006
Diary number: 22674 / 2005
Advocates: V. N. RAGHUPATHY Vs