Showing 10756 - 10770 of 41947 judgements
10 August 2010
Supreme Court
2 pages
MALLIKARJUN Vs RAJASHREE AGRO SERVICE .

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006530-006530 / 2010
Diary number: 22314 / 2009
Advocates: SUDHANSHU S. CHOUDHARI Vs

10 August 2010
Supreme Court
3 pages
STATE OF WEST BENGAL Vs COMMTT.FOR PROTECT,DEMOCRATIC RIGHTS&ORS

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006249-006250 / 2001
Diary number: 6236 / 2001
Advocates: TARA CHANDRA SHARMA Vs ANIP SACHTHEY

10 August 2010
Supreme Court
2 pages
BHOLA SINGH Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004486-004486 / 2002
Diary number: 3009 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs B. V. BALARAM DAS

09 August 2010
Supreme Court
16 pages
ZAKIYA BEGUM Vs SHANAZ ALI .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006397-006397 / 2010
Diary number: 4252 / 2008
Advocates: PUKHRAMBAM RAMESH KUMAR Vs BALAJI SRINIVASAN

09 August 2010
Supreme Court
38 pages
ATBIR Vs GOVT. OF N.C.T OF DELHI

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000870-000870 / 2006
Diary number: 8823 / 2006
Advocates: ASHOK KUMAR SINGH Vs ANIL KATIYAR

09 August 2010
Supreme Court
22 pages
LAKHAN Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-002297-002297 / 2009
Diary number: 32308 / 2009
Advocates: SUDHIR KULSHRESHTHA Vs

09 August 2010
Supreme Court
32 pages
VIRENDRA SINGH Vs STATE OF M.P.

Bench: DALVEER BHANDARI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001316-001316 / 2002
Diary number: 17623 / 2002

09 August 2010
Supreme Court
14 pages
INDIAN BANK Vs M/S BLUE JAGGERS ESTATES LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006395-006396 / 2010
Diary number: 3528 / 2010
Advocates: HIMANSHU MUNSHI Vs DHARMENDRA KUMAR SINHA

09 August 2010
Supreme Court
42 pages
TATA MEMORIAL HOSPITAL WORKERS UNION Vs TATA MEMPORIAL CENTRE

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,H.L. GOKHALE, ,
Case number: C.A. No.-006394-006394 / 2010
Diary number: 8586 / 2009
Advocates: JYOTI MENDIRATTA Vs SHIV KUMAR SURI

09 August 2010
Supreme Court
2 pages
SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000496-000496 / 2002
Diary number: 17319 / 2002
Advocates: Vs SHREEKANT N. TERDAL

09 August 2010
Supreme Court
1 pages
RAMESH NATH Vs MANOHAR KANDPAL(DEAD) THROUGH LRS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007915-007915 / 2003
Diary number: 22545 / 2001
Advocates: Vs GHANSHYAM JOSHI

09 August 2010
Supreme Court
1 pages
DY. INSPECTOR GENERAL B.S.F. Vs STATE OF WEST BENGAL .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000302-000302 / 2005
Diary number: 12197 / 2003
Advocates: Vs TARA CHANDRA SHARMA

09 August 2010
Supreme Court
2 pages
STATE OF KARNATAKA Vs THIMMAPPA @ CHANNARAJU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001559-001559 / 2010
Diary number: 19033 / 2010
Advocates: ANITHA SHENOY Vs

09 August 2010
Supreme Court
2 pages
AJAY PAL Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001485-001485 / 2010
Diary number: 27674 / 2008
Advocates: JAIL PETITION Vs GUNNAM VENKATESWARA RAO

06 August 2010
Supreme Court
15 pages
UNION OF INDIA Vs R. VASUDEVA MURTHY

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009113-009126 / 2003
Diary number: 6842 / 2002
Advocates: P. PARMESWARAN Vs SHEELA GOEL