Showing 10771 - 10785 of 41947 judgements
06 August 2010
Supreme Court
1 pages
COMMR.OF CEN.EXC.II SURAT Vs M/S SURESH SYNTHETICS

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002088-002089 / 2010
Diary number: 2297 / 2010
Advocates: Vs JAY SAVLA

06 August 2010
Supreme Court
6 pages
DINESH B. PATEL Vs STATE OF GUJARAT

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001464-001464 / 2010
Diary number: 30222 / 2008
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

06 August 2010
Supreme Court
4 pages
IN RE: MEASURES FOR PREV. OF FATAL ACC. Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000036-000036 / 2009
Diary number: 2246 / 2009

06 August 2010
Supreme Court
2 pages
PRAKASHAN Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001528-001528 / 2010
Diary number: 31179 / 2009
Advocates: R. CHANDRACHUD Vs

06 August 2010
Supreme Court
2 pages
SURENDRA SINGH CHAUHAN Vs PRABAL PRATAP SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001671-001671 / 2010
Diary number: 21496 / 2009
Advocates: RAJESH Vs R. C. KOHLI

05 August 2010
Supreme Court
15 pages
BUDH RAM Vs BANSI .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006291-006291 / 2010
Diary number: 7299 / 2008
Advocates: Vs RAJESH SRIVASTAVA

05 August 2010
Supreme Court
19 pages
DEBASHIS DAW Vs STATE OF WEST BENGAL

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001679-001679 / 2005
Diary number: 11061 / 2005
Advocates: RAUF RAHIM Vs TARA CHANDRA SHARMA

05 August 2010
Supreme Court
17 pages
VINAYKISHORE PUNAMCHANDJI MUNDHADA&ANR. Vs BHUMI KALPTRU .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-006299-006299 / 2010
Diary number: 75 / 2007
Advocates: Vs VENKATESWARA RAO ANUMOLU

05 August 2010
Supreme Court
5 pages
STATE OF U.P. Vs SIYA RAM

Bench: HARJIT SINGH BEDI,C.K. PRASAD, , ,
Case number: Crl.A. No.-000792-000792 / 2003
Diary number: 7391 / 2003
Advocates: GUNNAM VENKATESWARA RAO Vs ABHISTH KUMAR

05 August 2010
Supreme Court
4 pages
STATE OF KARNATAKA Vs DONDUSA NAMASA BADDI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000123-000123 / 1997
Diary number: 76066 / 1996
Advocates: Vs S. N. BHAT

05 August 2010
Supreme Court
2 pages
STATE OF PUNJAB Vs PAPPU @ BALWINDER SINGH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001289-001289 / 2007
Diary number: 17774 / 2007
Advocates: KULDIP SINGH Vs UGRA SHANKAR PRASAD

05 August 2010
Supreme Court
5 pages
NANDU PRASAD Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000063-000064 / 2002
Diary number: 18620 / 2001
Advocates: PRASHANT CHAUDHARY Vs GOPAL SINGH

05 August 2010
Supreme Court
3 pages
RAJESH RANJAN @ PAPPU YADAV Vs STATE OF BIHAR TH. CBI

Bench: MARKANDEY KATJU,A.K. PATNAIK, , ,
Case number: Review Petition (crl.) 352 of 2010

04 August 2010
Supreme Court
10 pages
M/S V.K.ENTERPRISES Vs M/S SHIVA STEELS

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-025144-025144 / 2009
Diary number: 25276 / 2009
Advocates: Vs KAILASH CHAND

04 August 2010
Supreme Court
16 pages
COMMNR.OF CENTRAL EXCISE, CHENNAI-II Vs M/S. TARPAULIN INTERNATIONAL

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005341-005341 / 2005
Diary number: 14157 / 2005
Advocates: B. KRISHNA PRASAD Vs V. N. RAGHUPATHY