Showing 10741 - 10755 of 41947 judgements
11 August 2010
Supreme Court
15 pages
SAQUIB ABDUL HAMEED NACHAN Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000419-000421 / 2008
Diary number: 18798 / 2005
Advocates: SANJAY JAIN Vs ASHA GOPALAN NAIR

11 August 2010
Supreme Court
40 pages
BABU Vs STATE OF KERALA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000104-000104 / 2009
Diary number: 29629 / 2008
Advocates: ROMY CHACKO Vs R. SATHISH

11 August 2010
Supreme Court
12 pages
TRIVENI ENGINEERING & INDUST.LTD. Vs JASWANT SINGH

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006523-006523 / 2010
Diary number: 34495 / 2008
Advocates: VIJAY KUMAR Vs ABHIJIT SENGUPTA

11 August 2010
Supreme Court
16 pages
COMMNR. OF TRADE TAX, U.P. Vs S/S. PARIKH GRAMODYOG SANSTHAN

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-000651-000651 / 2005
Diary number: 16767 / 2003
Advocates: GUNNAM VENKATESWARA RAO Vs PRAVEEN KUMAR

11 August 2010
Supreme Court
8 pages
RAKESH CHAND Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000282-000282 / 2008
Diary number: 10568 / 2007
Advocates: MOHD. IRSHAD HANIF Vs KULDIP SINGH

11 August 2010
Supreme Court
5 pages
KALPNATH SINGH Vs UDAI NATH .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-006520-006520 / 2010
Diary number: 16674 / 2008
Advocates: T. MAHIPAL Vs CHIRA RANJAN ADDY

11 August 2010
Supreme Court
30 pages
VENTURE GLOBAL ENGINEERING Vs SATYAM COMPUTER SERVICES LTD

Bench: P. SATHASIVAM,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006519-006519 / 2010
Diary number: 8219 / 2010
Advocates: DEVENDRA SINGH Vs LAWYER S KNIT & CO

11 August 2010
Supreme Court
8 pages
CHATURBHUJA MODI Vs STATE OF ORISSA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000940-000940 / 2004
Diary number: 1253 / 2003
Advocates: SATYA MITRA GARG Vs SHIV SAGAR TIWARI

11 August 2010
Supreme Court
12 pages
TRIVENI ENGINEERING & INDUST.LTD. Vs JASWANT SINGH

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006523-006523 / 2010
Diary number: 34495 / 2008
Advocates: VIJAY KUMAR Vs ABHIJIT SENGUPTA

11 August 2010
Supreme Court
24 pages
A. NATESAM PILLAI Vs SPL. TAHSILDAR, LAND ACQUSITION, TIRUCHY

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000036-000036 / 2004
Diary number: 5993 / 2003
Advocates: K. K. MANI Vs V. G. PRAGASAM

11 August 2010
Supreme Court
4 pages
SNAM ALLOYS LTD. Vs ASHISH VITHAL BHATIA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001211-001221 / 2003
Diary number: 6208 / 2003
Advocates: K J JOHN AND CO Vs PRABHA SWAMI

11 August 2010
Supreme Court
8 pages
VIKAS CHAUDHARY Vs STATE OF NCT OF DELHI & ANR.

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 8628 of 2009

10 August 2010
Supreme Court
13 pages
J.S. SEKHON Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006274-006274 / 2003
Diary number: 9666 / 2002
Advocates: Vs SUSHMA SURI

10 August 2010
Supreme Court
19 pages
SUSHIL KUMAR SINGHAL Vs REGIONAL MANAGER PUNJAB NATIONAL BANK

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006423-006423 / 2010
Diary number: 395 / 2008
Advocates: K. K. MOHAN Vs MITTER & MITTER CO.

10 August 2010
Supreme Court
1 pages
PANNA MOHAMMED Vs PEMA .

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006557-006557 / 2010
Diary number: 20555 / 2005
Advocates: B. D. SHARMA Vs P. K. CHAKRAVARTY