Showing 10426 - 10440 of 41947 judgements
22 October 2010
Supreme Court
31 pages
SUDHA Vs PRESIDENT,ADV.ASSN.CHENNAI .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-010267-010267 / 2010
Diary number: 15297 / 2010
Advocates: L. K. PANDEY Vs S. GOWTHAMAN

22 October 2010
Supreme Court
20 pages
SMITHA JOHNY Vs JOSNY VARGHESE .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-020822-020822 / 2006
Diary number: 29231 / 2006
Advocates: Vs ROMY CHACKO

22 October 2010
Supreme Court
12 pages
CHIMANLAL KUBERDAS MODI(D) BY LRS. Vs GUJARAT INDUSTRIAL DEVELOPMENT CORP.&ORS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001385-001385 / 2004
Diary number: 17268 / 2003
Advocates: Vs ANIP SACHTHEY

22 October 2010
Supreme Court
0 pages
SUBRATA DAS Vs STATE OF JHARKHAND

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-001153-001153 / 2004
Diary number: 1738 / 2004
Advocates: M. K. DUA Vs GOPAL PRASAD

21 October 2010
Supreme Court
56 pages
BRIJ LAL Vs COMMNR. OF INCOME TAX, JALANDHAR

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY,K.S. RADHAKRISHNAN,SURINDER SINGH NIJJAR,SWATANTER KUMAR
Case number: C.A. No.-000516-000527 / 2004
Diary number: 12127 / 2003
Advocates: ANNAM D. N. RAO Vs B. V. BALARAM DAS

21 October 2010
Supreme Court
10 pages
STATE OF WEST BENGAL Vs BIRESWAR DUTTA ESTATE PVT. LTD. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-000638-000638 / 2005
Diary number: 27401 / 2003
Advocates: AVIJIT BHATTACHARJEE Vs

21 October 2010
Supreme Court
4 pages
INDIAN OIL CORPORATION LTD. Vs ALL INDIA TEA & TRADDING CO. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006525-006525 / 2004
Diary number: 10491 / 2003
Advocates: Vs P. D. SHARMA

21 October 2010
Supreme Court
16 pages
D.VELUSAMY Vs D.PATCHAIAMMAL

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-002028-002029 / 2010
Diary number: 39434 / 2009

21 October 2010
Supreme Court
6 pages
COAL INDIA LIMITED Vs M/S UJJAL TRANSPORT AGENCY .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008703-008703 / 2010
Diary number: 19174 / 2010
Advocates: NIKHIL JAIN Vs RANJAN MUKHERJEE

21 October 2010
Supreme Court
17 pages
YOGESHWAR PRASAD Vs NATIONAL INST.,EDU.PLANNING & ADMN.&ORS.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000288-000289 / 2005
Diary number: 5417 / 2004
Advocates: Vs GOPAL SINGH

21 October 2010
Supreme Court
15 pages
RAMESH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000628-000628 / 2007
Diary number: 21265 / 2006
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

20 October 2010
Supreme Court
14 pages
M/S GURUGOBIND SINGH REFINERIES LTD. Vs PUNJAB STATE & ORS.ETC.ETC.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008986-009012 / 2010
Diary number: 2890 / 2009
Advocates: Vs SANJAY KAPUR

20 October 2010
Supreme Court
25 pages
V.N.SHRIKHANDE Vs ANITA SENA FERNANDES

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008983-008983 / 2010
Diary number: 5919 / 2009
Advocates: Vs RAUF RAHIM

20 October 2010
Supreme Court
19 pages
SANSAR CHAND Vs STATE OF RAJASTHAN

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-002024-002024 / 2010
Diary number: 7504 / 2009
Advocates: GAURAV KEJRIWAL Vs IRSHAD AHMAD

20 October 2010
Supreme Court
51 pages
IRIDIUM INDIA TELECOM LTD. Vs MOTOROLA INCORPORATED .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000688-000688 / 2005
Diary number: 24133 / 2003
Advocates: E. C. AGRAWALA Vs