Showing 10411 - 10425 of 41947 judgements
25 October 2010
Supreme Court
7 pages
STATE OF ORISSA Vs DURGA CHARAN ROUTRAY

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-009439-009439 / 2010
Diary number: 60119 / 2010
Advocates: Vs KANCHAN KAUR DHODI

25 October 2010
Supreme Court
3 pages
KARNIK HARSHADBHAI SHAH Vs PRITI KARNIK SHAH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002161-002161 / 2010
Diary number: 12188 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs ABHIJAT P. MEDH

25 October 2010
Supreme Court
5 pages
P.UDAY KUMAR Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002121-002121 / 2010
Diary number: 26386 / 2009
Advocates: SHEKHAR KUMAR Vs VENKATESWARA RAO ANUMOLU

25 October 2010
Supreme Court
12 pages
RAMJI PANDEY Vs SWARAN KALI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009335-009335 / 2010
Diary number: 33263 / 2008
Advocates: ABHISTH KUMAR Vs YASH PAL DHINGRA

25 October 2010
Supreme Court
14 pages
MOHD.SAUD Vs SHAIKH MAHFOOZ .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-009321-009322 / 2010
Diary number: 38046 / 2008
Advocates: SATYA MITRA GARG Vs G. RAMAKRISHNA PRASAD

25 October 2010
Supreme Court
16 pages
C.B.I. Vs KISHORE SINGH .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-002047-002049 / 2010
Diary number: 28523 / 2009
Advocates: ARVIND KUMAR SHARMA Vs AISHWARYA BHATI

22 October 2010
Supreme Court
12 pages
STATE OF PUNJAB & ANR. ETC. Vs VINEY KUMAR KHULLAR & ORS. ETC.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-009221-009223 / 2010
Diary number: 29389 / 2008
Advocates: AJAY PAL Vs P. NARASIMHAN

22 October 2010
Supreme Court
18 pages
S.N.PRASAD,M/S HITEK INDUS.(BIHAR)LTD. Vs M/S MONNET FINANCE LTD..

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-009224-009224 / 2010
Diary number: 14766 / 2008
Advocates: GAURAV KEJRIWAL Vs SUMIT KUMAR

22 October 2010
Supreme Court
13 pages
M/S. CHAUDHARY SHIP BREAKERS Vs COMMISSIONER OF CENTRAL EXCISE,AHMEDABAD

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-001908-001908 / 2006
Diary number: 17426 / 2005
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

22 October 2010
Supreme Court
9 pages
INDIAN OIL CORPORATION LTD. Vs COMMNR. OF CENTRAL EXCISE, VADODARA

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-007041-007043 / 2002
Diary number: 7417 / 2002
Advocates: M. P. DEVANATH Vs ANIL KATIYAR

22 October 2010
Supreme Court
19 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. SHITAL INTERNATIONAL

Bench: D.K. JAIN,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001689-001690 / 2003
Diary number: 46 / 2003
Advocates: ANIL KATIYAR Vs

22 October 2010
Supreme Court
24 pages
BHAI JASPAL SINGH Vs ASSISTANT COMMNR., COMMERCIAL TAXES &ORS

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004277-004277 / 2002
Diary number: 21418 / 2001
Advocates: INDRA SAWHNEY Vs TARA CHANDRA SHARMA

22 October 2010
Supreme Court
22 pages
SADARAM SURYANARAYANA Vs KALLA SURYA KANTHAM

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-002758-002758 / 2004
Diary number: 14318 / 2003
Advocates: Y. RAJA GOPALA RAO Vs

22 October 2010
Supreme Court
24 pages
GIRJESH SHRIASTAA Vs STATE OF M.P. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-009227-009227 / 2010
Diary number: 19869 / 2004
Advocates: PAREKH & CO. Vs B. S. BANTHIA

22 October 2010
Supreme Court
3 pages
SIDDHARTH JAIN Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002076-002076 / 2010
Diary number: 25185 / 2010
Advocates: MERUSAGAR SAMANTARAY Vs