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20 February 1957
Supreme Court 4 pages RAGHUBANSH LAL Vs THE STATE OF U. P.
Case number: Appeal (crl.) 94 of 1955 |
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19 February 1957
Supreme Court 10 pages V.C. K. BUS SERVICE LTD. Vs THE REGIONAL TRANSPORT AUTHORITY, COIMBATORE
Case number: Appeal (civil) 323 of 1956 |
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19 February 1957
Supreme Court 12 pages ASGARALI NAZARALI SINGAPORAWALLA Vs THE STATE OF BOMBAY
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
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15 February 1957
Supreme Court 5 pages THE BERAR SWADESHI VANASPATHI &OTHERS Vs THE MUNICIPAL COMMITTEE, SHFGAON &ANOTHER
Case number: Appeal (civil) 234 of 1959 |
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14 February 1957
Supreme Court 5 pages NASAR ALI Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 150 of 1956 |
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13 February 1957
Supreme Court 5 pages BAIJ NATH PRASAD TRIPATHI Vs THE STATE OF BHOPAL(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |
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12 February 1957
Supreme Court 10 pages HANSRAJ MOOLJI Vs THE STATE OF BOMBAY
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
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11 February 1957
Supreme Court 8 pages K. N. MEHRA Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 51 of 1955 |
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08 February 1957
Supreme Court 12 pages SARDAR INDER SINGH Vs THE STATE OF RAJASTHAN(and connected petitions)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |
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07 February 1957
Supreme Court 7 pages PIRGONDA HONGONDA PATIL Vs KALGONDA SHIDGONDA PATIL AND OTHERS
Case number: Appeal (civil) 228 of 1953 |
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06 February 1957
Supreme Court 13 pages MANAK LAL Vs DR. PREM CHAND
Case number: Appeal (civil) 246 of 1956 |
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01 February 1957
Supreme Court 55 pages GARIKAPATTI VEERAYA Vs N. SUBBIAH CHOUDHURY
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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31 January 1957
Supreme Court 18 pages THE STATE OF ASSAM Vs A. N. KIDWAI, COMMISSIONER OF HILLSDIVISION AND APPEALS,
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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29 January 1957
Supreme Court 6 pages GANGA RAM DAS Vs TEZPUR KAIBARTA CO-OPERATIVEFISHERY SOCIETY LTD.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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29 January 1957
Supreme Court 17 pages KAMALA DEVI Vs BACHU LAL GUPTA
Case number: Appeal (civil) 158 of 1953 |