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06 May 1959
Supreme Court 34 pages THE LORD KRISHNA SUGAR MILLS LTD.,AND ANOTHER Vs THE UNION OF INDIA AND ANOTHER(and connected petition)
Case number: Writ Petition (Civil) 9 of 1959 |
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06 May 1959
Supreme Court 6 pages PHULBARI TEA ESTATE Vs ITS WORKMEN
Case number: Appeal (civil) 205 of 1958 |
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06 May 1959
Supreme Court 6 pages MESSRS. ISPAHANI LTD. CALCUTTA Vs ISPAHANI EMPLOYEES UNION
Case number: Appeal (civil) 473 of 1957 |
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06 May 1959
Supreme Court 8 pages GREAT INDIAN MOTOR WORKS LTD.,AND ANOTHER Vs THEIR EMPLOYEES AND OTHERS
Case number: Appeal (civil) 447 of 1957 |
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06 May 1959
Supreme Court 8 pages CROMPTON PARKINSON (WORKS) PRIVATELTD., BOMBAY Vs ITS WORKMEN AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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05 May 1959
Supreme Court 0 pages KIRLOSKAR OIL ENGINES LTD. Vs THEIR WORKMEN
Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.K. DAS,P.B. GAJENDRAGADKAR,K.N. |
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05 May 1959
Supreme Court 0 pages Anil Starch Products Limited Vs Ahmedabad Chemical Workers' Union and Others
Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.K. DAS,P.B. GAJENDRAGADKAR,K.N. |
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05 May 1959
Supreme Court 8 pages THE TATA OIL MILLS CO. LTD. Vs ITS WORKMEN AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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05 May 1959
Supreme Court 22 pages M/S. TITAGHUR PAPER MILLS CO. LTD. Vs ITS WORKMEN
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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05 May 1959
Supreme Court 6 pages THE INDIAN OXYGEN & ACETYLENE CO.,PRIVATE LTD., BOMBAY Vs ITS WORKMEN & ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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05 May 1959
Supreme Court 11 pages M/S. SARUPCHAND HUKAMCHAND & CO. Vs UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 172 of 1955 |
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05 May 1959
Supreme Court 15 pages THE INDIAN MOLASSES CO. (PRIVATE) LTD. Vs THE COMMISSIONER OF INCOME-TAX, WESTBENGAL.
Case number: Appeal (civil) 395 of 1957 |
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05 May 1959
Supreme Court 11 pages THE INDIAN HUME PIPE CO., LTD., Vs THEIR WORKMEN
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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05 May 1959
Supreme Court 9 pages THE TRUSTEES OF THE CHARITY FUND,ESPLANADE ROAD, FORT, BOM Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY
Case number: Appeal (civil) 396 of 1957 |
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05 May 1959
Supreme Court 31 pages TAHSILDAR SINGH AND ANOTHER Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 67 of 1958 |