Judgements

COMMISSIONER OF INCOME TAX, BIHAR &ORISSA Vs M/S. PATNEY & CO.

Case number: Appeal (civil) 326 of 1957

THE ASSOCIATED CEMENT COMPANIES LTD.,DWARKA CEMENT WORKS, Vs ITS WORKMEN & ANOTHER

Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.
Case number: Appeal (civil) 459 of 1957

SAROJ KUMAR MAZUMDAR Vs THE COMMISSIONER OF INCOME-TAX, WESTBENGAL, CALCUTTA.

Case number: Appeal (civil) 347 of 1955

B. N. NAGARAJAN AND ORS. Vs STATE OF KARNATAKA AND ORS. ETC.

CHIMMONLALL RAMESHWARLALL Vs C.I.T. (CENTRAL) CALCUTTA

Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.J. IMAM,J.L. KAPUR,M. HIDAYATULLAH
Case number: Appeal (civil) 241 of 1956

M/S. SASA MUSA SUGAR WORKS (P) LTD. Vs SHOBRATI KHAN AND OTHERS

Case number: Appeal (civil) 748 of 1957

DOLGOBINDA PARICHA Vs NIMAI CHARAN MISRA & OTHERS

Case number: Appeal (civil) 206 of 1954

BHINKA AND OTHERS Vs CHARAN SINGH

Case number: Appeal (civil) 78 of 1959

UJAGAR SINGH Vs MST. JEO

Case number: Appeal (civil) 296 of 1955

DIN DAYAL SHARMA Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 95 of 1957

THE PATNA ELECTRIC SUPPLY CO., LTD.,PATNA Vs THE PATNA ELECTRIC SUPPLY WORKERS'UNION

Case number: Appeal (civil) 227 of 1958

RAM DIAL Vs SANT LAL AND OTHERS

Case number: Appeal (civil) 108 of 1959

THE STATE OF AJMER (now RAJASTHAN) Vs SHIVJI LAL

Case number: Appeal (crl.) 3 of 1957

ANDHERI MAROL KURLA BUS SERVICE& ANOTHER Vs THE STATE OF BOMBAY

Case number: Appeal (crl.) 46 of 1957

RANJIT SINGH Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 19 of 1957