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24 March 1960
Supreme Court 4 pages B.N. ELIAS AND CO., LTD., EMPLOYEES'UNION AND OTHERS Vs B. N. ELIAS & CO., LTD., AND OTHERS.
Case number: Appeal (civil) 121 of 1959 |
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24 March 1960
Supreme Court 4 pages BHARAT BARREL AND DRUM MFG. CO.PRIVATE LTD. Vs GOVIND GOPAL WAGHMARE AND ANOTHER
Case number: Appeal (civil) 93 of 1959 |
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24 March 1960
Supreme Court 5 pages MANAGEMENT OF KAIRBETTA ESTATE,KOTAGIRI Vs RAJAMANICKAM AND OTHERS.
Case number: Appeal (civil) 91 of 1959 |
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23 March 1960
Supreme Court 5 pages M/S. NORTH BROOK JUTE CO. LTD.AND ANOTHER Vs THEIR WORKMEN
Case number: Appeal (civil) 141 of 1959 |
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23 March 1960
Supreme Court 5 pages THE CHAIRMAN OF THE BANKURA MUNICIPALITY Vs LALJI RAJA AND SONS.
Case number: Appeal (crl.) 119 of 1957 |
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22 March 1960
Supreme Court 6 pages M/S. NEW INDIA MOTORS (P) LTD.NEW DELHI Vs K. T. MORRIS
Case number: Appeal (civil) 124 of 1959 |
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17 March 1960
Supreme Court 15 pages THE BHARATKHAND TEXTILE MFG. CO. LTD.& OTHERS Vs THE TEXTILE LABOUR ASSOCIATION,AHMEDABAD.
Case number: Appeal (civil) 1 of 1959 |
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16 March 1960
Supreme Court 7 pages JAIKRISHNADAS MANOHARDASDESAI AND ANOTHER Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 159 of 1957 |
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16 March 1960
Supreme Court 6 pages SARWARLAL AND OTHERS Vs THE STATE OF HYDERABAD
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 March 1960
Supreme Court 6 pages CHARANDAS HARIDAS AND ANOTHER Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY NORTH, KUTCH, SAURAS
Case number: Appeal (civil) 108 of 1957 |
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14 March 1960
Supreme Court 5 pages THE GODAVARI SUGAR MILLS LTD. Vs SHRI D. K. WORLIKAR
Case number: Appeal (civil) 425 of 1958 |
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11 March 1960
Supreme Court 4 pages PRAMATHA NATH MUKHERJEE Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 116 of 1958 |
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10 March 1960
Supreme Court 10 pages THE RASHTRIYA MILL MAZDOOR SANGH,PAREL, BOMBAY AND ANOTHER Vs THE APOLLO MILLS LIMITED AND OTHERS
Case number: Appeal (civil) 419 of 1956 |
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10 March 1960
Supreme Court 21 pages THE CORPORATION OF THE CITY OFNAGPUR Vs ITS EMPLOYEES
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09 March 1960
Supreme Court 5 pages YELLAPPAGOUDA SHANKARGOUDA PATIL Vs BASANGOUDA SHIDDANGOUDA PATIL
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