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07 April 1960
Supreme Court 7 pages IN RE: SANT RAM Vs
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |
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07 April 1960
Supreme Court 8 pages MUIR MILLS CO. LTD., KANPUR Vs ITS WORKMEN.
Case number: Appeal (civil) 305 of 1959 |
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07 April 1960
Supreme Court 8 pages MADHYA PRADESH MINERAL INDUSTRYASSOCIATION Vs THE REGIONAL LABOUR COMMISSIONERJABALPUR AND OTHERS
Case number: Appeal (civil) 389 of 1959 |
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06 April 1960
Supreme Court 8 pages THE STANDARD-VACUUM REFINING CO.OF INDIA LTD. Vs ITS WORKMEN AND OTHERS.
Case number: Appeal (civil) 130 of 1959 |
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04 April 1960
Supreme Court 7 pages ASSAM OIL COMPANY Vs ITS WORKMEN
Case number: Appeal (civil) 24 of 1959 |
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04 April 1960
Supreme Court 5 pages THE MANAGEMENT OF CHANDRAMALAIESTATE, ERNAKULAM Vs ITS WORKMEN AND ANOTHER.
Case number: Appeal (civil) 347 of 1959 |
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04 April 1960
Supreme Court 7 pages THE CHARTERED BANK, BOMBAY Vs THE CHARTERED BANK EMPLOYEES' UNION.
Case number: Appeal (civil) 14 of 1959 |
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01 April 1960
Supreme Court 7 pages NANDLAL MISRA Vs K. L. MISRA
Case number: Appeal (crl.) 64 of 1958 |
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01 April 1960
Supreme Court 3 pages THE STATE OF UTTAR PRADESH Vs KHUSHI RAM
Case number: Appeal (crl.) 160 of 1959 |
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31 March 1960
Supreme Court 9 pages MIS. SWADESAMLTRAN LIMITED, MADRAS Vs THEIR WORKMEN
Case number: Appeal (civil) 483 of 1958 |
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30 March 1960
Supreme Court 4 pages M/S. BURN & CO. LTD. & OTHERS Vs THEIR EMPLOYEES.
Case number: Appeal (civil) 195 of 1959 |
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30 March 1960
Supreme Court 5 pages MRS. KUSUMBEN D. MAHADEVIA Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY.
Case number: Appeal (civil) 507 of 1957 |
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25 March 1960
Supreme Court 7 pages KALINDI & OTHERS Vs TATA LOCOMOTIVE & ENGINEERING CO., LTD.
Case number: Appeal (civil) 101 of 1960 |
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25 March 1960
Supreme Court 7 pages THE STATE OF BOMBAY Vs M/S. S. S. MIRANDA LIMITED
Case number: Appeal (civil) 21 of 1956 |
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25 March 1960
Supreme Court 7 pages R. P. KAPUR Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 217 of 1959 |