28 July 1960
Supreme Court 5 pages THE STATE OF UTTAR PRADESH AND OTHERS Vs RAJA SYED MOHAMMAD SAADAT ALI KHAN.
Case number: Appeal (civil) 306 of 1957 |
27 July 1960
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX, PUNJAB Vs SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR.
Case number: Appeal (civil) 236 of 1955 |
22 July 1960
Supreme Court 3 pages M/s. GUDUTHUR BROS. Vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, BANGALORE.
Case number: Appeal (civil) 261 of 1958 |
21 July 1960
Supreme Court 5 pages BHAGAT SINGH Vs THE STATE OF PUNJAB
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
06 May 1960
Supreme Court 33 pages STATE OF U. P. Vs DEOMAN UPADHYAYA
Bench: DAS, S.K.,KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C. |
06 May 1960
Supreme Court 9 pages VADILAL PANCHAL Vs DATTATRAYA DULAJI GHADIGAONKER AND ANOTHER.
Case number: Appeal (crl.) 117 of 1958 |
06 May 1960
Supreme Court 25 pages THE COMMISSIONER OF INCOME TAX,BOMBAY CITY 1, BOMBAY Vs M/S. NARSEE NAGSEE AND CO., BOMBAY.
Case number: Appeal (civil) 319 of 1958 |
06 May 1960
Supreme Court 10 pages JAI KAUR & OTHERS Vs SHER SINGH & OTHERS.
Case number: Appeal (civil) 108 of 1956 |
06 May 1960
Supreme Court 0 pages MAJOR U.R. BHATT Vs UNION OF INDIA
Bench: P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. HIDAYATULLAH,K.C. DAS GUPTA |
05 May 1960
Supreme Court 6 pages RAMNAGAR CANE AND SUGAR CO. LTD. Vs JATIN CHAKRAVORTY AND OTHERS.
Case number: Appeal (crl.) 96 of 1959 |
04 May 1960
Supreme Court 10 pages THE COMMISSIONER OF INCOME TAX,BOMBAY Vs THE ELPHINSTONE SPINNING ANDWEAVING MILLS LTD.
Case number: Appeal (civil) 427 of 1957 |
04 May 1960
Supreme Court 43 pages KAVALAPPARA KOTTARATHIL KOCHUNI AND OTHERS Vs THE STATE OF MADRAS AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
04 May 1960
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY Vs THE JALGAON ELECTRICITY SUPPLY CO.,LTD.
Case number: Appeal (civil) 477 of 1957 |
04 May 1960
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY Vs THE KHATAU MAKANJI SPINNING ANDWEAVING CO. LTD., BOMBAY.
Case number: Appeal (civil) 303 of 1958 |
04 May 1960
Supreme Court 11 pages THE VANGUARD FIRE AND GENERALINSURANCE CO. LTD., MADRAS Vs M/S. FRASER AND ROSS AND ANOTHER.
Case number: Appeal (civil) 21 of 1960 |