21 April 1960
Supreme Court 13 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY, BOMBAY Vs NANDLAL GANDALAL.
Case number: Appeal (civil) 788 of 1957 |
21 April 1960
Supreme Court 11 pages SAHEBZADA MOHAMMAD KAMGAR SHAH Vs JAGDISH CHANDRA DEO DHABAL DEOAND OTHERS.
Case number: Appeal (civil) 81 of 1956 |
20 April 1960
Supreme Court 10 pages SATYADHYAN GHOSAL AND OTHERS Vs SM. DEORAJIN DEBI AND ANOTHER.
Case number: Appeal (civil) 257 of 1959 |
20 April 1960
Supreme Court 9 pages MAHADEOLAL KANODIA Vs THE ADMINISTRATOR-GENERAL OFWEST BENGAL.
Case number: Appeal (civil) 303 of 1956 |
20 April 1960
Supreme Court 6 pages RAJKUMARI KAUSHALYA DEVI Vs BAWA PRITMA SINGH AND ANOTHER.
Case number: Appeal (civil) 38 of 1960 |
19 April 1960
Supreme Court 9 pages SHOORJI VALLABHDAS & CO., BOMBAY Vs THE COMMISSIONER OF INCOME-TAX/EXCESSPROFITS TAX, BOMBAY.
Case number: Appeal (civil) 305 of 1955 |
19 April 1960
Supreme Court 3 pages BASHIRBHAI MOHAMEDBHAI Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 55 of 1959 |
18 April 1960
Supreme Court 14 pages STATE OF BOMBAY Vs K. P. KRISHNAN AND OTHERS. (AND CONNECTED APPEAL)
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
18 April 1960
Supreme Court 6 pages QAMAR SHAFFI TYABJI Vs THE COMMISSIONER, EXCESS PROFITS TAX,HYDERABAD
Case number: Appeal (civil) 324 of 1957 |
17 April 1960
Supreme Court 8 pages M/S. ZORASTER AND CO. Vs THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN A
Case number: Appeal (civil) 30 of 1958 |
14 April 1960
Supreme Court 13 pages M/s. HATISINGH MFG. CO. LTD.AND ANOTHER Vs UNION OF INDIA AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
14 April 1960
Supreme Court 5 pages DARBAR SHRI VIRA VALA SURAG VALA,VADIA Vs THE STATE OF SAURASHTRA (NOW BOMBAY)
Bench: IMAM, SYED JAFFER,DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M. |
14 April 1960
Supreme Court 6 pages COMMISSIONER OF INCOME- TAX, BOMBAY Vs SMT. INDIRA BALKRISHNA
Case number: Appeal (civil) 249 of 1958 |
11 April 1960
Supreme Court 4 pages M/S. MULLER & PHIPPS (INDIA) LTD. Vs K. C. SUD
Case number: Appeal (civil) 147 of 1960 |
08 April 1960
Supreme Court 9 pages THE MAHALAXMI MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY(And connected appeal
Case number: Appeal (civil) 599-602 of 1962 |