Showing 40726 - 40740 of 41947 judgements
20 September 1960
Supreme Court
14 pages
THE STATE OF BIHAR Vs RANI SONABATI KUMARI

Bench: DAS, S.K.,KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 83 of 1956

20 September 1960
Supreme Court
7 pages
THE STATE OF ORISSA AND ANOTHER Vs M/s. CHAKOBHAI GHELABHAI AND COMPANY

Case number: Appeal (civil) 710 of 1957

20 September 1960
Supreme Court
7 pages
M/s. ANWARKHAN MAHBOOB CO. Vs THE STATE OF BOMBAY (NOW MAHARASHTRA) AND OTHERS

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 125 of 1958

19 September 1960
Supreme Court
10 pages
THAKUR MANMOHAN DEO AND ANOTHER Vs THE STATE OF BIHAR AND OTHERS.(AND CONNECTED APPEAL)

Bench: DAS, S.K.,KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 273 of 1955

15 September 1960
Supreme Court
10 pages
SHEW BUX MOHATA AND OTHERS Vs BENGAL BREWERIES LTD. AND OTHERS

Case number: Appeal (civil) 58 of 1958

14 September 1960
Supreme Court
3 pages
NARAIN DAS Vs THE STATE OF UTTAR PRADESH

13 September 1960
Supreme Court
6 pages
THE BULLION AND GRAIN EXCHANGE LTD. AND OTHERS Vs THE STATE OF PUNJAB

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 123 of 1955

12 September 1960
Supreme Court
3 pages
DESHRAJ Vs AKHTAR HUSSAIN

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Appeal (civil) 24 of 1956

08 September 1960
Supreme Court
15 pages
DOSA SATYANARAYANAMURTY ETC. Vs THE ANDHRA PRADESH STATE ROADTRANSPORT CORPORATION

08 September 1960
Supreme Court
8 pages
THE SAMARTH TRANSPORT CO. (P) LTD. Vs THE REGIONAL TRANSPORT AUTHORITY,NAGPUR AND OTHERS.

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Writ Petition (Civil) 67 of 1960

08 September 1960
Supreme Court
10 pages
THAKUR BRIJ RAJ SINGH AND ANOTHER Vs THAKUR LAXMAN SINGH AND ANOTHER

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,N. RAJAGOPALA AYYANGAR
Case number: Appeal (civil) 8 of 1955

08 September 1960
Supreme Court
7 pages
THE STATE OF ORISSA AND ANOTHER Vs RAM NARAYAN DAS

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 61 of 1959

08 September 1960
Supreme Court
5 pages
RAM NATH AND ANOTHER Vs M/s. RAM NATH CHHITTAR MAL AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Appeal (civil) 401 of 1960

08 September 1960
Supreme Court
6 pages
B. V. PATANKAR AND OTHERS Vs C. G. SASTRY

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Appeal (civil) 302 of 1955

08 September 1960
Supreme Court
0 pages
J.Y. KONDALA RAO & ORS. Vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPN. & ORS.

Bench: B.P. SINHA CJI J.L. KAPUR,P.B. GAJENDRAGADKAR K. SUBBA RAO,K.N. WANCHOO
Case number: Writ Petition (civil) 72 of 1960