04 May 1960
Supreme Court 11 pages LUHAR AMRIT LAL NAGJI Vs DOSHI JAYANTILAL JETRALAL AND OTHERS.
Case number: Appeal (civil) 121 of 1956 |
03 May 1960
Supreme Court 15 pages THE EAST AND WEST STEAMSHIP COMPANY,GEORGE TOWN, MADRAS Vs S. K. RAMALINGAM CHETTIAR.(And connected appeal)
Case number: Appeal (civil) 88 of 1956 |
03 May 1960
Supreme Court 7 pages THE COTTON AGENTS LTD., BOMBAY Vs COMMISSIONER OF INCOME-TAX,BOMBAY.
Case number: Appeal (civil) 100 of 1959 |
29 April 1960
Supreme Court 5 pages M/S. CHANDAJI KUBAJI & CO. Vs THE STATE OF ANDHRA PRADESH.
Case number: Appeal (civil) 420 of 1957 |
29 April 1960
Supreme Court 10 pages SHRIMANT DATTAJI RAOBAHIROJIRAO GHORPADE Vs SHRIMANT VIJAYASINHRAO AND ANOTHER.
Case number: Appeal (civil) 37 of 1958 |
29 April 1960
Supreme Court 17 pages A. S. T. ARUNACHALAM PILLAI Vs M/S. SOUTHERN ROADWAYS (PRIVATE) LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
28 April 1960
Supreme Court 7 pages JADAB SINGH AND OTHERS Vs THE HIMACHAL PRADESH ADMINISTRATIONAND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
28 April 1960
Supreme Court 9 pages H. C. NARAYANAPPA AND OTHERS Vs THE STATE OF MYSORE AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
28 April 1960
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX,AHMEDABAD Vs KARAMCHAND PREMCHAND LTD.,AHMEDABAD.
Case number: Appeal (civil) 304 of 1958 |
27 April 1960
Supreme Court 10 pages THE PRINTERS (MYSORE) PRIVATE LTD. Vs POTHAN JOSEPH.
Case number: Appeal (civil) 107 of 1960 |
26 April 1960
Supreme Court 22 pages PINGLE INDUSTRIES LTD., SECUNDERABAD Vs COMMISSIONER OF INCOME TAX, HYDERABAD.
Case number: Appeal (civil) 190 of 1955 |
26 April 1960
Supreme Court 9 pages M/S. PIYARE LAL ADISHWAR LAL Vs THE COMMISSIONER OF INCOME-TAX, DELHI.
Case number: Appeal (civil) 123 of 1957 |
23 April 1960
Supreme Court 8 pages RADHAKISAN LAXMINARAYAN TOSHNIWAL Vs SHRIDHAR RAMCHANDRA ALSHI AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
22 April 1960
Supreme Court 13 pages BRIJENDRALAL GUPTA AND ANOTHER Vs JWALAPRASAD AND OTHERS.
Case number: Appeal (civil) 151 of 1960 |
22 April 1960
Supreme Court 7 pages STATE OF BOMBAY Vs SUPREME GENERAL FILMS EXCHANGE LTD.(with connected appeal)
Case number: Appeal (civil) 86 of 1956 |