25 August 1960
Supreme Court 14 pages VASANTLAL MAGANBHAI SANJANWALA Vs THE STATE OF BOMBAY AND OTHERS.(AND CONNECTED APPEAL)
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
23 August 1960
Supreme Court 23 pages M/s. UNIVERSAL IMPORTS AGENCYAND ANOTHER Vs THE CHIEF CONTROLLER OF IMPORTSAND EXPORTS AND OTHERS.(AND
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
23 August 1960
Supreme Court 30 pages THE ASSOCIATED HOTELS OF INDIA, LTD. AND ANOTHER Vs R. B. JODHA MAL KUTHALIA.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
18 August 1960
Supreme Court 4 pages THE STATE OF RAJASTHAN AND ORS. Vs THAKUR PRATAP SINGH.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
17 August 1960
Supreme Court 13 pages MADHUBHAI AMATHALAL GANDHI Vs THE UNION OF INDIA.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
16 August 1960
Supreme Court 47 pages ATIABARI TEA CO., LTD. Vs THE STATE OF ASSAM AND OTHERS. AND CONNECTED PETITION A
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
16 August 1960
Supreme Court 22 pages DIRECTOR OF RATIONING AND DISTRIBUTION Vs THE CORPORATION OF CALCUTTA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
12 August 1960
Supreme Court 7 pages THE STATE OF MADRAS AND ANOTHER Vs M/s. M. A. NOOR MOHAMMED AND CO.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
10 August 1960
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs S. K. F. BALL BEARING CO., LTD.
Case number: Appeal (civil) 9 of 1958 |
08 August 1960
Supreme Court 9 pages BABU BARKYA THAKUR Vs THE STATE OF BOMBAY AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
05 August 1960
Supreme Court 7 pages SARDAR SAMSHER SINGH Vs RAJA SARDAR NARAIN AND OTHERS.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
03 August 1960
Supreme Court 4 pages SHRI BALWANTRAI CHIMANLAL TRIVEDI Vs M. N. NAGRASHNA AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
02 August 1960
Supreme Court 5 pages HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. Vs COMMISSIONER OF INCOME-TAX, SIMLA.
Case number: Appeal (civil) 238 of 1955 |
01 August 1960
Supreme Court 8 pages PANDIT M. S. M. SHARMA Vs DR. SHREE KRISHNA SINHA AND OTHERS.
Case number: Writ Petition (Civil) 176 of 1956 |
28 July 1960
Supreme Court 6 pages DALIP SINGH Vs THE STATE OF PUNJAB.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |