07 September 1960
Supreme Court 11 pages SMT. SHANNO DEVI Vs MANGAL SAIN
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
06 September 1960
Supreme Court 8 pages THE UPPER GANGES SUGAR MILLS LTD. Vs KHALIL-UL-RAHMAN AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
06 September 1960
Supreme Court 0 pages VITTHALBHAI NARANBHAI PATEL Vs C.S.T. M.P. Nagpur
Bench: S.K. DAS,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH,N.R. AYYANGAR |
05 September 1960
Supreme Court 43 pages K.M. NANAVATI Vs THE STATE OF BOMBAY
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
02 September 1960
Supreme Court 11 pages SARDAR BALDEV SINGH Vs COMMISSIONER OF INCOME-TAX, DELHI & AJMER.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
02 September 1960
Supreme Court 6 pages THE BHOPAL SUGAR INDUSTRIES LTD. Vs THE INCOME-TAX OFFICER, BHOPAL
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
02 September 1960
Supreme Court 0 pages SHRI SHUBHLAXMI MILLS LTD. Vs UNION OF INDIA & ANR.
Bench: S.K. DAS,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH,N. RAJAGOPALA |
01 September 1960
Supreme Court 6 pages R. S. A. C. KASI IYER Vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCH
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
31 August 1960
Supreme Court 6 pages THE STATE OF BOMBAY Vs PARSHOTTAM KANAIYALAL.
Case number: Appeal (crl.) 56 of 1959 |
31 August 1960
Supreme Court 4 pages RAJPUTANA MINING AGENCIES LTD. Vs UNION OF INDIA AND ANOTHER.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
31 August 1960
Supreme Court 6 pages THE MINERAL DEVELOPMENT LTD., CALCUTTA Vs THE UNION OF INDIA AND ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
31 August 1960
Supreme Court 19 pages RAJA NARAYANLAL BANSILAL Vs MANECK PHIROZ MISTRY AND ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
29 August 1960
Supreme Court 25 pages TATA IRON AND STEEL CO., LIMITED,BOMBAY Vs S. R. SARKAR AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,GUPTA, K.C. DAS,SHAH, J.C. |
29 August 1960
Supreme Court 8 pages THE STATE OF WEST BENGAL AND OTHERS Vs NABA KUMAR SEAL.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
26 August 1960
Supreme Court 5 pages THE STATE OF UTTAR PRADESHAND OTHERS Vs H. H. MAHARAJA BRIJENDRA SINGH.
Bench: DAS, S.K.,KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,AYYANGAR, N. RAJAGOPALA |