|
22 April 1963
Supreme Court 7 pages THE CANARA BANK LTD. Vs ANANT NARAYAN SURKUND AND OTHERS
Case number: of 0 |
|
22 April 1963
Supreme Court 12 pages CHITTARANJAN DAS Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 175 of 1960 |
|
22 April 1963
Supreme Court 14 pages RAIZADA TOPANDAS & ANR. Vs M/S. GORAKHRAM GOKALCHAND
Case number: Appeal (civil) 75 of 1962 |
|
19 April 1963
Supreme Court 14 pages KALWA DEVADATTAM AND TWO OTHERS Vs THE UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 641 of 1961 |
|
19 April 1963
Supreme Court 17 pages UNION OF INDIA Vs A.L. RALLIA RAM
Case number: Appeal (civil) 414 of 1961 |
|
19 April 1963
Supreme Court 14 pages THE CENTRAL BANK OF INDIA LTD. Vs P.S. RAJAGOPALAN ETC.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
|
18 April 1963
Supreme Court 15 pages SOCIETE DE TRACTION ET D Vs KAMANI ENGINEERING COMPANY LTD.
Bench: BHAGWATI, P.N. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
|
18 April 1963
Supreme Court 10 pages THE MANAGEMENT OF EXPRESS NEWSPAPERS LTD. Vs B. SOMAYAJULU AND OTHERS
Case number: Appeal (civil) 202 of 1963 |
|
17 April 1963
Supreme Court 5 pages STATE OF BIHAR Vs KAMESHWAR PRASAD VERMA
Case number: Appeal (civil) 242 of 1960 |
|
17 April 1963
Supreme Court 8 pages MUNNA LAL Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 102 of 1961 |
|
17 April 1963
Supreme Court 10 pages THE STATE OF UTTAR PRADESH Vs BHAGWANT KISHORE JOSHI
Case number: Appeal (crl.) 171 of 1961 |
|
16 April 1963
Supreme Court 22 pages DAVA SON OF BHIMJI GOHIL Vs JOINT CHIEF CONTROLLER OF IMPORTS & EXPORTS
Case number: Appeal (civil) 226 of 1961 |
|
15 April 1963
Supreme Court 10 pages S.R. TEWARI Vs DISTRICT BOARD AGRA AND ANOTHER
Case number: Appeal (civil) 304 of 1962 |
|
11 April 1963
Supreme Court 10 pages BENGAL KAGAZKAL MAZDOOR UNION & ANOTHER Vs THE TITAGHUR PAPER MILLS CO. LTD.
Case number: Appeal (civil) 550-551 of 1962 |
|
10 April 1963
Supreme Court 8 pages STATE OF ANDHRA PRADESH Vs S. SREE RAMA RAO
Case number: Appeal (civil) 626 of 1961 |