Showing 39721 - 39735 of 41947 judgements
22 April 1963
Supreme Court
7 pages
THE CANARA BANK LTD. Vs ANANT NARAYAN SURKUND AND OTHERS

Case number: of 0

22 April 1963
Supreme Court
12 pages
CHITTARANJAN DAS Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 175 of 1960

22 April 1963
Supreme Court
14 pages
RAIZADA TOPANDAS & ANR. Vs M/S. GORAKHRAM GOKALCHAND

Case number: Appeal (civil) 75 of 1962

19 April 1963
Supreme Court
14 pages
KALWA DEVADATTAM AND TWO OTHERS Vs THE UNION OF INDIA AND OTHERS

Case number: Appeal (civil) 641 of 1961

19 April 1963
Supreme Court
17 pages
UNION OF INDIA Vs A.L. RALLIA RAM

Case number: Appeal (civil) 414 of 1961

19 April 1963
Supreme Court
14 pages
THE CENTRAL BANK OF INDIA LTD. Vs P.S. RAJAGOPALAN ETC.

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 823 of 1962

18 April 1963
Supreme Court
15 pages
SOCIETE DE TRACTION ET D Vs KAMANI ENGINEERING COMPANY LTD.

Bench: BHAGWATI, P.N. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 196 of 1963

18 April 1963
Supreme Court
10 pages
THE MANAGEMENT OF EXPRESS NEWSPAPERS LTD. Vs B. SOMAYAJULU AND OTHERS

Case number: Appeal (civil) 202 of 1963

17 April 1963
Supreme Court
5 pages
STATE OF BIHAR Vs KAMESHWAR PRASAD VERMA

Case number: Appeal (civil) 242 of 1960

17 April 1963
Supreme Court
8 pages
MUNNA LAL Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 102 of 1961

17 April 1963
Supreme Court
10 pages
THE STATE OF UTTAR PRADESH Vs BHAGWANT KISHORE JOSHI

Case number: Appeal (crl.) 171 of 1961

16 April 1963
Supreme Court
22 pages
DAVA SON OF BHIMJI GOHIL Vs JOINT CHIEF CONTROLLER OF IMPORTS & EXPORTS

Case number: Appeal (civil) 226 of 1961

15 April 1963
Supreme Court
10 pages
S.R. TEWARI Vs DISTRICT BOARD AGRA AND ANOTHER

Case number: Appeal (civil) 304 of 1962

11 April 1963
Supreme Court
10 pages
BENGAL KAGAZKAL MAZDOOR UNION & ANOTHER Vs THE TITAGHUR PAPER MILLS CO. LTD.

Case number: Appeal (civil) 550-551 of 1962

10 April 1963
Supreme Court
8 pages
STATE OF ANDHRA PRADESH Vs S. SREE RAMA RAO

Case number: Appeal (civil) 626 of 1961