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02 May 1963
Supreme Court 7 pages MANINDRA LAND AND BUILDINGCORPORATION LTD. Vs BHUTNATH BANERJEE AND OTHERS
Case number: Appeal (civil) 524 of 1962 |
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01 May 1963
Supreme Court 9 pages RAJABHAI ABDUL REHMAN MUNSHI Vs VASUDEV DHANJlBHAI MODY
Case number: Appeal (civil) 692 of 1962 |
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30 April 1963
Supreme Court 8 pages UNION OF INDIA Vs RAM CHARAN & OTHERS
Case number: Appeal (civil) 115 of 1962 |
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29 April 1963
Supreme Court 7 pages WORKMEN OF JOINT STEAMERCOMPANIES Vs JOINT STEAMER COMPANIES
Case number: Appeal (civil) 811 of 1962 |
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29 April 1963
Supreme Court 9 pages SREE MOHAN CHOWDHURY Vs THE CHIEF COMMISSIONER, UNIONTERRITORY OF TRIPURA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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26 April 1963
Supreme Court 10 pages NANDESHWAR PRASAD AND ANOTHER Vs THE STATE OF U. P. AND OTHERS
Case number: Appeal (civil) 166 of 1962 |
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26 April 1963
Supreme Court 9 pages SMT. SANTA SILA DEVI AND ANOTHER Vs DHIRENDRA NATH SEN AND OTHERS
Case number: Appeal (civil) 197 of 1961 |
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25 April 1963
Supreme Court 8 pages DARYA SINGH AND OTHERS Vs STATE OF PUNJAB
Case number: Appeal (crl.) 27 of 1962 |
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25 April 1963
Supreme Court 10 pages STATE OF BIHAR AND ANOTHER Vs KUNDAN SINGH AND ANOTHER
Case number: Appeal (civil) 219 of 1962 |
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25 April 1963
Supreme Court 12 pages RAM RAN BIJAI SINGH AND OTHERS Vs BEHARI SINGH ALIAS BAGANDHA SINGH
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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25 April 1963
Supreme Court 4 pages BACHCHOO LAL Vs STATE OF UTTAR PRADESH & ANR.
Case number: Appeal Criminal 126 of 1961 |
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23 April 1963
Supreme Court 35 pages STATE OF ANDHRA PRADESH Vs CHEEMALAPATI GANESWARA RAO & ANR.
Case number: Appeal (crl.) 39 of 1961 |
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23 April 1963
Supreme Court 5 pages AJENDRA NATH Vs STATE OF MADHYA PRADESH
Bench: DAYAL,RAGHUBAR |
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22 April 1963
Supreme Court 3 pages M. SELVARAJ DANIEL Vs MANAGEMENT OF STATE BANK OF INDIA
Case number: Appeal (civil) 707 of 1962 |
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22 April 1963
Supreme Court 5 pages CANARA BANKING CORPORATION LTD. Vs U. VITTAL
Case number: Appeal (civil) 755 of 1962 |