Showing 39691 - 39705 of 41947 judgements
09 May 1963
Supreme Court
7 pages
SRI GOPAL JALAN & COMPANY Vs CALCUTTA STOCK EXCHANGEASSOCIATION LTD.

Case number: Appeal (civil) 512 of 1961

08 May 1963
Supreme Court
12 pages
NAGRAJ Vs STATE OF MYSORE

Case number: Appeal (crl.) 172 of 1962

08 May 1963
Supreme Court
3 pages
JAGANNATHAM & BROS. Vs SOWDAMBIGAI MOTORS SERVICE

Case number: Appeal (civil) 179 of 1963

08 May 1963
Supreme Court
8 pages
ASSOCIATED CEMENT CO. LTD. Vs THE WORKMEN AND ANR.

Case number: Appeal (civil) 636 of 1962

08 May 1963
Supreme Court
11 pages
KUNJU KESAVAN Vs M. M. PHILIP I. C. S. AND ORS.

Case number: Appeal (civil) 1 of 1962

08 May 1963
Supreme Court
0 pages
VALJIBHAI MULJIBHAI SONEJI & ANR. Vs STATE OF BOMBAY (NOW GUJARAT) & ORS.

Bench: S.K. DAS,K. SUBBARAO,R. DAYAL,N.R. AYYANGAR,J.R. MUDHOLKAR
Case number: Appeal (civil) 122-123 of 1963

07 May 1963
Supreme Court
7 pages
UNION OF INDIA AND ANOTHER Vs LADU LAL JAIN

Case number: Appeal (civil) 717 of 1962

07 May 1963
Supreme Court
5 pages
SUR ENAMEL AND STAMPINGWORKS (P) LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 681 of 1962

07 May 1963
Supreme Court
9 pages
ANANDA BAZAR PATRIKA (P) LTD. Vs ITS WORKMEN

Case number: Appeal (civil) 633 of 1962

07 May 1963
Supreme Court
7 pages
SUBODH GOPAL BOSE Vs AJIT KUMAR HALDAR AND OTHERS

Case number: Appeal (civil) 250 of 1961

07 May 1963
Supreme Court
11 pages
MURARKA RADHEY SHYAM RAM KUMAR Vs ROOP SINGH RATHORE & OTHERS(and connected appeal)

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 30 of 1963

03 May 1963
Supreme Court
8 pages
WESTERN INDIA MATCH CO. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 300 of 1963

03 May 1963
Supreme Court
8 pages
RAMESHWAR PRASAD AND OTHERS Vs M/s. SHYAM BEHARILALJAGANNATHAND OTHERS

Case number: Appeal (civil) 577 of 1961

02 May 1963
Supreme Court
17 pages
RAGHUNATH KESHAVA KHARKAR Vs GANESH AND OTHERS

Case number: Appeal (civil) 98 of 1962

02 May 1963
Supreme Court
9 pages
KHARDAH CO. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 705 of 1962