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09 May 1963
Supreme Court 7 pages SRI GOPAL JALAN & COMPANY Vs CALCUTTA STOCK EXCHANGEASSOCIATION LTD.
Case number: Appeal (civil) 512 of 1961 |
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08 May 1963
Supreme Court 12 pages NAGRAJ Vs STATE OF MYSORE
Case number: Appeal (crl.) 172 of 1962 |
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08 May 1963
Supreme Court 3 pages JAGANNATHAM & BROS. Vs SOWDAMBIGAI MOTORS SERVICE
Case number: Appeal (civil) 179 of 1963 |
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08 May 1963
Supreme Court 8 pages ASSOCIATED CEMENT CO. LTD. Vs THE WORKMEN AND ANR.
Case number: Appeal (civil) 636 of 1962 |
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08 May 1963
Supreme Court 11 pages KUNJU KESAVAN Vs M. M. PHILIP I. C. S. AND ORS.
Case number: Appeal (civil) 1 of 1962 |
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08 May 1963
Supreme Court 0 pages VALJIBHAI MULJIBHAI SONEJI & ANR. Vs STATE OF BOMBAY (NOW GUJARAT) & ORS.
Bench: S.K. DAS,K. SUBBARAO,R. DAYAL,N.R. AYYANGAR,J.R. MUDHOLKAR |
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07 May 1963
Supreme Court 7 pages UNION OF INDIA AND ANOTHER Vs LADU LAL JAIN
Case number: Appeal (civil) 717 of 1962 |
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07 May 1963
Supreme Court 5 pages SUR ENAMEL AND STAMPINGWORKS (P) LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 681 of 1962 |
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07 May 1963
Supreme Court 9 pages ANANDA BAZAR PATRIKA (P) LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 633 of 1962 |
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07 May 1963
Supreme Court 7 pages SUBODH GOPAL BOSE Vs AJIT KUMAR HALDAR AND OTHERS
Case number: Appeal (civil) 250 of 1961 |
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07 May 1963
Supreme Court 11 pages MURARKA RADHEY SHYAM RAM KUMAR Vs ROOP SINGH RATHORE & OTHERS(and connected appeal)
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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03 May 1963
Supreme Court 8 pages WESTERN INDIA MATCH CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 300 of 1963 |
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03 May 1963
Supreme Court 8 pages RAMESHWAR PRASAD AND OTHERS Vs M/s. SHYAM BEHARILALJAGANNATHAND OTHERS
Case number: Appeal (civil) 577 of 1961 |
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02 May 1963
Supreme Court 17 pages RAGHUNATH KESHAVA KHARKAR Vs GANESH AND OTHERS
Case number: Appeal (civil) 98 of 1962 |
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02 May 1963
Supreme Court 9 pages KHARDAH CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 705 of 1962 |