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10 April 1963
Supreme Court 5 pages M/s. SITALPUR SUGAR WORKS LTD. Vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
Case number: Appeal (civil) 350 of 1962 |
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10 April 1963
Supreme Court 10 pages P.J. RATNAM Vs D. KANIKARAM AND OTHERS
Case number: Appeal (civil) 321 of 1962 |
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10 April 1963
Supreme Court 9 pages THE STATE OF RAJASTHAN Vs RAM SARAN
Case number: Appeal (civil) 453 of 1962 |
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10 April 1963
Supreme Court 7 pages THE NEW JAHANGIR VAKIL MILLSCO., LTD. BHAVNAGAR Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH,KUTCH & SAURA
Case number: Appeal (civil) 445 of 1962 |
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09 April 1963
Supreme Court 4 pages THE BIHARI MILLS AND ANOTHER Vs THE AHMEDABAD MUNICIPALCORPORATION
Case number: Appeal (civil) 133-134 of 1962 |
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09 April 1963
Supreme Court 6 pages THE ASSOCIATED INDUSTRIES (P) LTD. Vs THE REGIONAL PROVIDENT FUNDCOMMISSIONER, KERALA TRIVANDRUM
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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09 April 1963
Supreme Court 4 pages INNAMURI GOPALAN AND OTHERS Vs STATE OF ANDHRA PRADESH AND ANR.(B. P. SINHA C. J., J. C.
Case number: Appeal (civil) 311 of 1962 |
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09 April 1963
Supreme Court 23 pages ADDAGADA RAGHAVAMMA AND ANR. Vs ADDAGADA CHENCHAMMA AND ANR.
Bench: SUBBARAO,K. |
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05 April 1963
Supreme Court 2 pages CHANDER BHAN GOSAIN Vs STATE OF ORISSA & ORS.
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05 April 1963
Supreme Court 4 pages C. B. GOSAIN Vs STATE OF ORISSA
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05 April 1963
Supreme Court 12 pages THE NEW MARINE COAL CO. (BENGAL) PRIVATE LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 421 of 1961 |
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04 April 1963
Supreme Court 7 pages RAJA RAMESWARA RAO Vs COMMISSIONER OF INCOME-TAX,HYDERABAD
Case number: Appeal (civil) 420 of 1962 |
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04 April 1963
Supreme Court 6 pages BASTI SUGAR MILLS LTD. Vs RAM UJAGAR AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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04 April 1963
Supreme Court 33 pages RAJA RAM JAISWAL Vs STATE OF BIHAR
Case number: Appeal (crl.) 125 of 1961 |
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03 April 1963
Supreme Court 17 pages M/s. KESORAM COTTON MILLS LTD. Vs GANGADHAR AND OTHERS
Case number: Appeal (civil) 425-426 of 1962 |