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03 April 1963
Supreme Court 9 pages BYRAMJEE JEEJEEBHOY (P) LTD. Vs STATE OF MAHARASHTRA
Case number: Appeal (civil) 560 of 1962 |
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01 April 1963
Supreme Court 9 pages RAMACHANDRA SHENOY AND ANOTHER Vs MRS. HILDA BRITE AND OTHERS
Case number: Appeal (civil) 452 of 1959 |
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01 April 1963
Supreme Court 12 pages UNIVERSITY OF DELHI & ANR. Vs RAM NATH
Case number: Appeal (civil) 650 of 1962 |
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29 March 1963
Supreme Court 16 pages AHMED ADAM SAIT & OTHERS Vs INAYATHULLAH MEKHRI AND OTHERS
Bench: GAJENDRAGADKAR,P.B. |
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29 March 1963
Supreme Court 10 pages HEMRAJ KESHAVJI Vs SHAH HARIDAS JETHABHAI
Case number: Appeal (civil) 164 of 1961 |
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29 March 1963
Supreme Court 8 pages MADAMANCHI RAMAPPA & ANR. Vs MUTHALUR BOJJAPPA
Case number: Appeal (civil) 376 of 1961 |
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28 March 1963
Supreme Court 23 pages PATEL GORDHANDAS HARGOVINDAS Vs MUNICIPAL COMMISSIONER, AHMEDABAD
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS |
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27 March 1963
Supreme Court 7 pages UNION OF INDIA Vs BIRLA COTTON SPINNING & WEAVING MILLS LTD.
Case number: Appeal (civil) 609 of 1961 |
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27 March 1963
Supreme Court 19 pages LAXMIDAS DAHYABHAI KABARWALA Vs NANABHAI CHUNILAL KABARWALA AND ORS.
Case number: Appeal (civil) 759 of 1962 |
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27 March 1963
Supreme Court 9 pages SMT. SRILEKHA BANERJEE AND OTHERS Vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
Case number: Appeal (civil) 486 of 1962 |
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26 March 1963
Supreme Court 9 pages BIJAYANANDA PATNAIK Vs SATRUGHNA SAHU AND OTHERS
Case number: Appeal (civil) 603 of 1963 |
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26 March 1963
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs C.M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL
Case number: Appeal (civil) 34 of 1962 |
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26 March 1963
Supreme Court 8 pages V.D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS Vs THE COMMISSIONER OF INCOME-TAX, BIHAR
Case number: Appeal (civil) 673 of 1962 |
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25 March 1963
Supreme Court 4 pages THE AKOLA ELECTRIC SUPPLY CO- Vs J. N. JARARE & ORS.
Case number: Appeal (civil) 637 of 1962 |
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25 March 1963
Supreme Court 7 pages VARADA BHAVANARAYANA RAO Vs STATE OF ANDHRA PRADESH & ORS.
Case number: Appeal (civil) 340 of 1961 |