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25 March 1963
Supreme Court 4 pages MRS. CHANDNEE WIDYA VATI MADDEN Vs DR. C. L. KATIAI, & OTHERS
Case number: Appeal (civil) 559 of 1962 |
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22 March 1963
Supreme Court 9 pages PHILIP JOHN PLASKET THOMAS Vs COMMISSIONER OF INCOME TAX CALCUTTA
Case number: Appeal (civil) 352 of 1962 |
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21 March 1963
Supreme Court 7 pages G.S.BANSAL Vs THE DELHI ADMINISTRATION
Case number: Appeal (crl.) 219 of 1960 |
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21 March 1963
Supreme Court 8 pages HARINAGAR CANE FARM AND OTHERS Vs STATE OF BIHAR AND OTHERS
Case number: Appeal (civil) 349 of 1961 |
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20 March 1963
Supreme Court 7 pages THE SIRSILK LTD. AND OTHERS Vs GOVERNMENT OF ANDHRA PRADESH & ANOTHER
Case number: Appeal (civil) 220 of 1962 |
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19 March 1963
Supreme Court 26 pages MIRZA RAJA SHRI PUSHAVATHIVIZIARAM GAJAPATHI RAJMANNE SULT Vs SHRI PUSHAVATHI VISWESWARGAJAPATHI RAJ & ORS.
Case number: Appeal (civil) 170 of 1961 |
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18 March 1963
Supreme Court 15 pages SARDAR SARDUL SINGH CAVEESHAR Vs STATE OF MAHARASHTRA(And Connected Appeals)
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15 March 1963
Supreme Court 9 pages THE STATE OF UTTAR PRADESH Vs MOHAMMAD NAIM
Case number: Appeal (crl.) 81 of 1962 |
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14 March 1963
Supreme Court 17 pages DR. RAGHUBIR SHARAN Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 87 of 1961 |
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14 March 1963
Supreme Court 8 pages BRAHM PARKASH Vs MANBIR SINGH AND OTHERS
Case number: Appeal (civil) 76 of 1961 |
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13 March 1963
Supreme Court 8 pages PULAVARTHI VENKATA SUBBA RAOAND ORS. Vs VALLURI JAGANNADHA RAO & ORS.
Case number: Appeal (civil) 17 of 1959 |
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13 March 1963
Supreme Court 11 pages NAUNIHAL KISHAN AND OTHERS Vs R. S. CH. PRATAP SINGH AND ANOTHER
Case number: Appeal (civil) 594 of 1960 |
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08 March 1963
Supreme Court 5 pages M/s. DALURAM PANNALAL MODI Vs THE ASSISTANT COMMISSIONER OFSALES TAX ETC.
Case number: Appeal (civil) 870 of 1962 |
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07 March 1963
Supreme Court 9 pages FIRM SETH RADHA KISHAN (DECEASED)REPRESENTED BY HARI KISHA Vs THE ADMINISTRATOR, MUNICIPALCOMMITTEE, LUDHIANA
Case number: Appeal (civil) 45 of 1961 |
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07 March 1963
Supreme Court 9 pages LAKSHMI ACHI AND OTHERS Vs T.V.V. KAILASA THEVAR AND OTHERS
Case number: Appeal (civil) 617 of 1960 |