Showing 39676 - 39690 of 41947 judgements
10 May 1963
Supreme Court
21 pages
PRATIVA BOSE Vs KUMAR RUPENDRA DEB RAIKAT & ORS.

Bench: DAS, S.K.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 539 of 1960

10 May 1963
Supreme Court
10 pages
NIHAL SINGH AND ORS. Vs STATE OF PUNJAB

Case number: Appeal (crl.) 53 of 1962

10 May 1963
Supreme Court
4 pages
HAZARA SINGH GILL Vs THE STATE OF PUNJAB

Case number: Transfer Petition (Civil) 9 of 1963

10 May 1963
Supreme Court
6 pages
KIRPAL SINGH Vs STATE OF U.P.

Case number: Appeal (crl.) 54 of 1963

10 May 1963
Supreme Court
5 pages
CHALIAGULLA RAMACHANDRAYYA Vs BOPPANA SATYANARAYANA & OTHERS

Case number: Appeal (civil) 334 of 1961

10 May 1963
Supreme Court
4 pages
RAGHUBIR PROSAD DUDHEWALLA Vs CHAMANLAL MEHRA & ANR.

Case number: Appeal (crl.) 44 of 1961

10 May 1963
Supreme Court
10 pages
VASUDEV GOPALKRISHNA TAMWEKAR Vs THE BOARD OF LIQUIDATORS HAPPYHOME CO-OPERATIVE HOUSING SO

Case number: Appeal (civil) 578 of 1961

10 May 1963
Supreme Court
20 pages
GENERAL MANAGER, B. E. S. T.UNDERTAKING, BOMBAY Vs MRS. AGNES

Case number: Appeal (civil) 133 of 1961

10 May 1963
Supreme Court
79 pages
IN RE. THE BILL TO AMEND S. 20 OF THE SEA CUSTOMS ACT Vs

Bench: SINHA, B.P.(CJ),DAS, S.K. & GAJENDRAGADKAR, P.B.,SARKAR, A.K. & WANCHOO, K.N.,HIDAYATULLAH, M. & GUPTA, K.C. DAS,SHAH, J.C. & AYYANGAR, N.R.
Case number: Special Reference Case 1 of 1962

10 May 1963
Supreme Court
35 pages
BADAT AND CO. Vs EAST INDIA TRADING CO.

Bench: SUBBARAO,K.
Case number: Appeal Civil 39 of 1961

09 May 1963
Supreme Court
8 pages
UNION OF INDIA Vs MADDALA THATHIAH

Case number: Appeal (civil) 53 of 1961

09 May 1963
Supreme Court
7 pages
SRI ATHMANATHASWAMI DEVASTHANAM Vs K. GOPALASWAMI AIYANGAR

Case number: Appeal (civil) 70 of 1961

09 May 1963
Supreme Court
12 pages
THE STATE OF ANDHRA PRADESH Vs N. VENUGOPAL AND OTHERS

Case number: Appeal (crl.) 142 of 1961

09 May 1963
Supreme Court
11 pages
J. K. COTTON SPINNING & WEAVINGMILLS Co., Ltd. Vs BADRI MALI AND OTHERS

Case number: Appeal (civil) 480-481 of 1962

09 May 1963
Supreme Court
10 pages
BOMBAY GAS CO. LTD Vs GOPAL BHIVA & ORS.

Case number: Appeal (civil) 333 of 1962