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10 May 1963
Supreme Court 21 pages PRATIVA BOSE Vs KUMAR RUPENDRA DEB RAIKAT & ORS.
Bench: DAS, S.K.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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10 May 1963
Supreme Court 10 pages NIHAL SINGH AND ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 53 of 1962 |
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10 May 1963
Supreme Court 4 pages HAZARA SINGH GILL Vs THE STATE OF PUNJAB
Case number: Transfer Petition (Civil) 9 of 1963 |
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10 May 1963
Supreme Court 6 pages KIRPAL SINGH Vs STATE OF U.P.
Case number: Appeal (crl.) 54 of 1963 |
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10 May 1963
Supreme Court 5 pages CHALIAGULLA RAMACHANDRAYYA Vs BOPPANA SATYANARAYANA & OTHERS
Case number: Appeal (civil) 334 of 1961 |
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10 May 1963
Supreme Court 4 pages RAGHUBIR PROSAD DUDHEWALLA Vs CHAMANLAL MEHRA & ANR.
Case number: Appeal (crl.) 44 of 1961 |
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10 May 1963
Supreme Court 10 pages VASUDEV GOPALKRISHNA TAMWEKAR Vs THE BOARD OF LIQUIDATORS HAPPYHOME CO-OPERATIVE HOUSING SO
Case number: Appeal (civil) 578 of 1961 |
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10 May 1963
Supreme Court 20 pages GENERAL MANAGER, B. E. S. T.UNDERTAKING, BOMBAY Vs MRS. AGNES
Case number: Appeal (civil) 133 of 1961 |
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10 May 1963
Supreme Court 79 pages IN RE. THE BILL TO AMEND S. 20 OF THE SEA CUSTOMS ACT Vs
Bench: SINHA, B.P.(CJ),DAS, S.K. & GAJENDRAGADKAR, P.B.,SARKAR, A.K. & WANCHOO, K.N.,HIDAYATULLAH, M. & GUPTA, K.C. DAS,SHAH, J.C. & AYYANGAR, N.R. |
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10 May 1963
Supreme Court 35 pages BADAT AND CO. Vs EAST INDIA TRADING CO.
Bench: SUBBARAO,K. |
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09 May 1963
Supreme Court 8 pages UNION OF INDIA Vs MADDALA THATHIAH
Case number: Appeal (civil) 53 of 1961 |
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09 May 1963
Supreme Court 7 pages SRI ATHMANATHASWAMI DEVASTHANAM Vs K. GOPALASWAMI AIYANGAR
Case number: Appeal (civil) 70 of 1961 |
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09 May 1963
Supreme Court 12 pages THE STATE OF ANDHRA PRADESH Vs N. VENUGOPAL AND OTHERS
Case number: Appeal (crl.) 142 of 1961 |
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09 May 1963
Supreme Court 11 pages J. K. COTTON SPINNING & WEAVINGMILLS Co., Ltd. Vs BADRI MALI AND OTHERS
Case number: Appeal (civil) 480-481 of 1962 |
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09 May 1963
Supreme Court 10 pages BOMBAY GAS CO. LTD Vs GOPAL BHIVA & ORS.
Case number: Appeal (civil) 333 of 1962 |