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02 September 1963
Supreme Court 43 pages S. PRATAP SINGH Vs THE STATE OF PUNJAB
Bench: DAS, SUDHI RANJAN,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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30 August 1963
Supreme Court 11 pages UNION OF INDIA Vs H. C. GOEL
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 August 1963
Supreme Court 7 pages HUKMA Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 152 of 1962 |
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29 August 1963
Supreme Court 21 pages T.DEVADASAN Vs THE UNION OF INDIA AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 August 1963
Supreme Court 6 pages KHARKAN AND OTHERS Vs THE STATE OF U.P.
Case number: Appeal (crl.) 95 of 1961 |
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29 August 1963
Supreme Court 18 pages KARAM SINGH SOBTI & ANR. Vs SHRI PRATAP CHAND & ANR.
Case number: Appeal (civil) 392 of 1963 |
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28 August 1963
Supreme Court 13 pages SAJJAN SINGH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 98 of 1960 |
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27 August 1963
Supreme Court 22 pages P. C. WADHWA Vs UNION OF INDIA & ANR.
Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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27 August 1963
Supreme Court 6 pages SHRANAPPA MUTYAPPA HALKE Vs STATE OF MAHARASHTRA(and connected appeals)
Case number: Appeal (crl.) 75 of 1963 |
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26 August 1963
Supreme Court 10 pages THE UNIVERSITY OF MYSORE AND ANR. Vs C. D. GOVINDA RAO AND ANR.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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23 August 1963
Supreme Court 12 pages DEPUTY DIRECTOR OF CONSOLIDATION,AZAMGARH Vs DEEN BANDHU RAI
Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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23 August 1963
Supreme Court 8 pages VALIA PEEDIKAKKANDI KUTHEESSA UMMAAND OTHERS Vs PATHAKKALAN NARAVANATH KUMHAMUAND OTHERS
Case number: Appeal (civil) 513 of 1961 |
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22 August 1963
Supreme Court 7 pages STATE OF MYSORE Vs K. MANCHE GOWDA
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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19 August 1963
Supreme Court 14 pages NOOR KHAN Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 9 of 1963 |
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19 August 1963
Supreme Court 17 pages GURAMMA BHRATAR CHANBASAPPA DESHMUKH AND ANOTHER Vs MALAPPA
Case number: Appeal (civil) 334 of 1960 |