Showing 39646 - 39660 of 41947 judgements
02 September 1963
Supreme Court
43 pages
S. PRATAP SINGH Vs THE STATE OF PUNJAB

Bench: DAS, SUDHI RANJAN,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 80 of 1963

30 August 1963
Supreme Court
11 pages
UNION OF INDIA Vs H. C. GOEL

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 645 of 1962

29 August 1963
Supreme Court
7 pages
HUKMA Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 152 of 1962

29 August 1963
Supreme Court
21 pages
T.DEVADASAN Vs THE UNION OF INDIA AND ANOTHER

Bench: DAS, SUDHI RANJAN (CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 87 of 1963

29 August 1963
Supreme Court
6 pages
KHARKAN AND OTHERS Vs THE STATE OF U.P.

Case number: Appeal (crl.) 95 of 1961

29 August 1963
Supreme Court
18 pages
KARAM SINGH SOBTI & ANR. Vs SHRI PRATAP CHAND & ANR.

Case number: Appeal (civil) 392 of 1963

28 August 1963
Supreme Court
13 pages
SAJJAN SINGH Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 98 of 1960

27 August 1963
Supreme Court
22 pages
P. C. WADHWA Vs UNION OF INDIA & ANR.

Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 720 of 1962

27 August 1963
Supreme Court
6 pages
SHRANAPPA MUTYAPPA HALKE Vs STATE OF MAHARASHTRA(and connected appeals)

Case number: Appeal (crl.) 75 of 1963

26 August 1963
Supreme Court
10 pages
THE UNIVERSITY OF MYSORE AND ANR. Vs C. D. GOVINDA RAO AND ANR.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 417 of 1963

23 August 1963
Supreme Court
12 pages
DEPUTY DIRECTOR OF CONSOLIDATION,AZAMGARH Vs DEEN BANDHU RAI

Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 483 of 1963

23 August 1963
Supreme Court
8 pages
VALIA PEEDIKAKKANDI KUTHEESSA UMMAAND OTHERS Vs PATHAKKALAN NARAVANATH KUMHAMUAND OTHERS

Case number: Appeal (civil) 513 of 1961

22 August 1963
Supreme Court
7 pages
STATE OF MYSORE Vs K. MANCHE GOWDA

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 387 of 1963

19 August 1963
Supreme Court
14 pages
NOOR KHAN Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 9 of 1963

19 August 1963
Supreme Court
17 pages
GURAMMA BHRATAR CHANBASAPPA DESHMUKH AND ANOTHER Vs MALAPPA

Case number: Appeal (civil) 334 of 1960