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22 November 1963
Supreme Court 13 pages LIFE INSURANCE CORPORATION OF INDIA Vs SUNIL KUMAR MUKHERJEE & ORS.
Case number: Appeal (civil) 909 of 1963 |
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20 November 1963
Supreme Court 8 pages THE PROVINCIAL GOVERNMENT OF MADRAS Vs J. S. BASAPPA
Case number: Appeal (civil) 494 of 1962 |
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20 November 1963
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX,HYDERABAD Vs SRI RAJAREDDY MALLARAM
Case number: Appeal (civil) 290 of 1963 |
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19 November 1963
Supreme Court 31 pages R.P. KAPUR Vs UNION OF INDIA .
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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19 November 1963
Supreme Court 18 pages JIVARAJBHAI UJAMSHI SHETH AND OTHERS Vs CHINTAMANRAO BALAJI AND OTHERS
Case number: Appeal (civil) 717 of 1963 |
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18 November 1963
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, PUNJAB Vs INDIAN WOOLLEN TEXTILE MILLS
Case number: Appeal (civil) 96 of 1963 |
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15 November 1963
Supreme Court 25 pages STATE OF PUNJAB Vs OKARA GRAIN BUYERS SYNDICATE LTD.AND ORS.(AND CONNECTED AP
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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15 November 1963
Supreme Court 6 pages STATE OF MAHARASHTRA Vs MISHRI LAL TARACHAND LODHA ANDOTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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14 November 1963
Supreme Court 6 pages MANAGEMENT OF R.S. MADHORAMAND SONS AGENCIES (P) LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 13 of 1963 |
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14 November 1963
Supreme Court 11 pages GREAVES COTTON AND CO. AND OTHERS Vs THEIR WORKMEN
Case number: Appeal (civil) 272 of 1962 |
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08 November 1963
Supreme Court 5 pages GENERAL MANAGER, BHILAI STEELPROJECT, BHILAI Vs STEELWORKERS' UNION, BHOPAL AND 0 RS.
Case number: Appeal (civil) 764 of 1963 |
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07 November 1963
Supreme Court 7 pages WORKMEN OF BALMER LAWRIE AND CO. Vs BALMER LAWRIE AND CO.
Case number: Appeal (civil) 820 of 1962 |
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07 November 1963
Supreme Court 0 pages ADDANKI TIRUVENKATA THATA DESIKA CHARYULU Vs STATE OF ANDHRA PRADESH & ANR.
Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,N.R. AYYANGAR,J.R. |
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05 November 1963
Supreme Court 31 pages JAYANTILAL AMRIT LAL SHODHAN Vs F.N. RANA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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31 October 1963
Supreme Court 15 pages BHOGARAJU VENKATA JANAKIRAMA RAO Vs THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMEN
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |