Showing 39601 - 39615 of 41947 judgements
22 November 1963
Supreme Court
13 pages
LIFE INSURANCE CORPORATION OF INDIA Vs SUNIL KUMAR MUKHERJEE & ORS.

Case number: Appeal (civil) 909 of 1963

20 November 1963
Supreme Court
8 pages
THE PROVINCIAL GOVERNMENT OF MADRAS Vs J. S. BASAPPA

Case number: Appeal (civil) 494 of 1962

20 November 1963
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX,HYDERABAD Vs SRI RAJAREDDY MALLARAM

Case number: Appeal (civil) 290 of 1963

19 November 1963
Supreme Court
31 pages
R.P. KAPUR Vs UNION OF INDIA .

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: C.A. No.-004323-004323 / 1999
Diary number: 834 / 1997
Advocates: Vs SUSHMA SURI

19 November 1963
Supreme Court
18 pages
JIVARAJBHAI UJAMSHI SHETH AND OTHERS Vs CHINTAMANRAO BALAJI AND OTHERS

Case number: Appeal (civil) 717 of 1963

18 November 1963
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, PUNJAB Vs INDIAN WOOLLEN TEXTILE MILLS

Case number: Appeal (civil) 96 of 1963

15 November 1963
Supreme Court
25 pages
STATE OF PUNJAB Vs OKARA GRAIN BUYERS SYNDICATE LTD.AND ORS.(AND CONNECTED AP

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 439 of 1961

15 November 1963
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs MISHRI LAL TARACHAND LODHA ANDOTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 587 of 1962

14 November 1963
Supreme Court
6 pages
MANAGEMENT OF R.S. MADHORAMAND SONS AGENCIES (P) LTD. Vs ITS WORKMEN

Case number: Appeal (civil) 13 of 1963

14 November 1963
Supreme Court
11 pages
GREAVES COTTON AND CO. AND OTHERS Vs THEIR WORKMEN

Case number: Appeal (civil) 272 of 1962

08 November 1963
Supreme Court
5 pages
GENERAL MANAGER, BHILAI STEELPROJECT, BHILAI Vs STEELWORKERS' UNION, BHOPAL AND 0 RS.

Case number: Appeal (civil) 764 of 1963

07 November 1963
Supreme Court
7 pages
WORKMEN OF BALMER LAWRIE AND CO. Vs BALMER LAWRIE AND CO.

Case number: Appeal (civil) 820 of 1962

07 November 1963
Supreme Court
0 pages
ADDANKI TIRUVENKATA THATA DESIKA CHARYULU Vs STATE OF ANDHRA PRADESH & ANR.

Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,N.R. AYYANGAR,J.R.
Case number: Appeal (civil) 375 of 1961

05 November 1963
Supreme Court
31 pages
JAYANTILAL AMRIT LAL SHODHAN Vs F.N. RANA AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 104 of 1963

31 October 1963
Supreme Court
15 pages
BHOGARAJU VENKATA JANAKIRAMA RAO Vs THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMEN

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 531 of 1961