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16 August 1963
Supreme Court 10 pages STATE OF UTTAR PRADESH Vs SINGHARA SINGH AND OTHERS
Case number: Appeal (crl.) 31 of 1962 |
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16 August 1963
Supreme Court 18 pages STATE OF ORISSA Vs M. A. TULLOCH AND CO.(AND CONNECTED APPEAL)
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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16 August 1963
Supreme Court 18 pages GHANSHYAM DAS Vs REGIONAL ASSISTANT COMMISSIONER OF SALESTAX NAGPUR
Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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14 August 1963
Supreme Court 5 pages ALUMINIUM CORPORATION Vs THEIR WORKMEN AND ORS.
Case number: Appeal (civil) 238 of 1962 |
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14 August 1963
Supreme Court 14 pages MAJOR S. S. KHANNA Vs BRIG. F.J. DILLON
Case number: Appeal (civil) 320 of 1963 |
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14 August 1963
Supreme Court 5 pages STATE BANK OF BIKANER Vs BALAI CHANDER SEN
Case number: Appeal (civil) 516 of 1963 |
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14 August 1963
Supreme Court 50 pages LACHMAN UTAMCHAND KIRIPLANI Vs MEENA alias MOTA
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, SUDHI RANJAN,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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14 August 1963
Supreme Court 10 pages GURUGOBINDA BASU Vs SANKARI PRASAD GHOSAL and ORS.
Bench: DAS, S.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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13 August 1963
Supreme Court 9 pages STATE OF MAHARASHTRA Vs JAGATSING CHARANSINGH AND ANR.
Case number: Appeal (crl.) 183 of 1961 |
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13 August 1963
Supreme Court 14 pages THE SOUTH INDIA CORPORATION(P) LTD. Vs THE SECRETARY, BOARD OF REVENUE.TRIVANDRUM & ANR.
Bench: DAS, SUDHI RANJAN (CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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02 August 1963
Supreme Court 11 pages THE BUCKINGHAM AND CARNATIC CO. LTD. Vs VENKATIAH AND ANR.
Case number: Appeal (civil) 874 of 1962 |
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02 August 1963
Supreme Court 15 pages R. P. KAPUR Vs PRATAP SINGH KAIRON & OTHERS
Bench: DAS, S.K.,GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N. & HIDAYATULLAH, M.,GUPTA, K.C. DAS & AYYANGAR, N.R. |
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31 July 1963
Supreme Court 4 pages CHERUBIN GREGORY Vs THE STATE OF BIHAR
Case number: Appeal (civil) 3 of 1962 |
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30 July 1963
Supreme Court 7 pages BENGAL NAGPUR COTTON MILLS Vs BOARD OF REVENUE, MADHYA PRADESH & ORS.
Bench: HIDAYATULLAH,M. |
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26 July 1963
Supreme Court 63 pages THE STATE TRADING CORPORATION OF INDIA LTD. & OTHERS Vs THE COMMERCIAL TAX OFFICER, VISAKHAPATNAM AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K. & GAJENDRAGADKAR, P.B.,SARKAR, A.K. & WANCHOO, K.N.,HIDAYATULLAH, M. & GUPTA, K.C. DAS,SHAH, J.C. & AYYANGAR, N. RAJAGOPALA |