Showing 39616 - 39630 of 41947 judgements
24 October 1963
Supreme Court
11 pages
THE STATE OF ORISSA Vs DABAKI DEVI AND OTHERS(And connected appeals)

Case number: Appeal (civil) 454-465 of 1962

24 October 1963
Supreme Court
10 pages
MANGILAL Vs SUGANCHAND RATHI

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 307 of 1963

23 October 1963
Supreme Court
17 pages
CHAMPAKLAL CHIMANLAL SHAH Vs THE UNION OF INDIA

Case number: Appeal (civil) 472 of 1962

22 October 1963
Supreme Court
11 pages
THUNGABHADRA INDUSTRIES LTD. Vs THE GOVERNMENT OF ANDHRA PRADESH

Case number: Appeal (civil) 781 of 1962

22 October 1963
Supreme Court
12 pages
VORA ABBASBHAI ALIMAHOMED Vs HAJI GULAMNABI HAJI SAFIBHAI

Case number: Appeal (civil) 470 of 1963

21 October 1963
Supreme Court
7 pages
RAICHAND AMULAKH SHAH Vs UNION OF INDIA

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 149 of 1959

18 October 1963
Supreme Court
15 pages
THE GENERAL ASSURANCE SOCIETY LTD. Vs THE LIFE INSURANCE CORPORATION OF INDIA

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 568 of 1961

14 October 1963
Supreme Court
0 pages
Himansu Kumar Bose Vs Jyoti Prokash Mitter. (Chief Justices of High Courts)

Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,M. HIDAYATULLAH,J.C.
Case number: Appeal (civil) 485 of 1963

11 October 1963
Supreme Court
10 pages
MAKHAN SINGH TARSIKKA Vs THE STATE OF PUNJAB

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (crl.) 80 of 1963

10 October 1963
Supreme Court
3 pages
RAJ KISHORE TEWARI Vs GOVINDARAM BHANSALI

Case number: Appeal (civil) 150 of 1963

10 October 1963
Supreme Court
12 pages
BHAGWATI PRASAD SAH AND OTHERS Vs BHAGWATI PRASAD SAH AND ANOTHER

Bench: P.B. GAJENDRAGADKAR,K. SUBBA RAO,K.N. WANCHOO,J.C. SHAH,RAGHUBAR DAYAL
Case number: Appeal Civil 672 of 1962

09 October 1963
Supreme Court
12 pages
MOHD. IKRAM HUSSAIN Vs STATE OF U.P. & OTHERS

Case number: Appeal (crl.) 227 of 1960

07 October 1963
Supreme Court
15 pages
SYED YAKOOB Vs K.S. RADHAKRISHNAN & OTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 593 of 1963

07 October 1963
Supreme Court
12 pages
PRABITRA KUMAR BANNERJI Vs THE STATE OF WEST BENGAL

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.
Case number: Writ Petition (Civil) 42 of 1960

04 October 1963
Supreme Court
6 pages
JAMUNA SINGH AND OTHERS Vs BHADAI SAH

Case number: Appeal (crl.) 56 of 1960