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24 October 1963
Supreme Court 11 pages THE STATE OF ORISSA Vs DABAKI DEVI AND OTHERS(And connected appeals)
Case number: Appeal (civil) 454-465 of 1962 |
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24 October 1963
Supreme Court 10 pages MANGILAL Vs SUGANCHAND RATHI
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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23 October 1963
Supreme Court 17 pages CHAMPAKLAL CHIMANLAL SHAH Vs THE UNION OF INDIA
Case number: Appeal (civil) 472 of 1962 |
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22 October 1963
Supreme Court 11 pages THUNGABHADRA INDUSTRIES LTD. Vs THE GOVERNMENT OF ANDHRA PRADESH
Case number: Appeal (civil) 781 of 1962 |
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22 October 1963
Supreme Court 12 pages VORA ABBASBHAI ALIMAHOMED Vs HAJI GULAMNABI HAJI SAFIBHAI
Case number: Appeal (civil) 470 of 1963 |
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21 October 1963
Supreme Court 7 pages RAICHAND AMULAKH SHAH Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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18 October 1963
Supreme Court 15 pages THE GENERAL ASSURANCE SOCIETY LTD. Vs THE LIFE INSURANCE CORPORATION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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14 October 1963
Supreme Court 0 pages Himansu Kumar Bose Vs Jyoti Prokash Mitter. (Chief Justices of High Courts)
Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,M. HIDAYATULLAH,J.C. |
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11 October 1963
Supreme Court 10 pages MAKHAN SINGH TARSIKKA Vs THE STATE OF PUNJAB
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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10 October 1963
Supreme Court 3 pages RAJ KISHORE TEWARI Vs GOVINDARAM BHANSALI
Case number: Appeal (civil) 150 of 1963 |
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10 October 1963
Supreme Court 12 pages BHAGWATI PRASAD SAH AND OTHERS Vs BHAGWATI PRASAD SAH AND ANOTHER
Bench: P.B. GAJENDRAGADKAR,K. SUBBA RAO,K.N. WANCHOO,J.C. SHAH,RAGHUBAR DAYAL |
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09 October 1963
Supreme Court 12 pages MOHD. IKRAM HUSSAIN Vs STATE OF U.P. & OTHERS
Case number: Appeal (crl.) 227 of 1960 |
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07 October 1963
Supreme Court 15 pages SYED YAKOOB Vs K.S. RADHAKRISHNAN & OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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07 October 1963
Supreme Court 12 pages PRABITRA KUMAR BANNERJI Vs THE STATE OF WEST BENGAL
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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04 October 1963
Supreme Court 6 pages JAMUNA SINGH AND OTHERS Vs BHADAI SAH
Case number: Appeal (crl.) 56 of 1960 |