Showing 39631 - 39645 of 41947 judgements
04 October 1963
Supreme Court
8 pages
CORPORATION OF CALCUTTA Vs CALCUTTA TRAMWAYS CO. LTD.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (crl.) 117 of 1961

03 October 1963
Supreme Court
9 pages
MOHAN SINGH Vs BHANWARLAL & OTHERS.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 530 of 1963

03 October 1963
Supreme Court
8 pages
H.H. THE MAHARANA SAHIB SHRI BHAGWATSINGH BAHADUR OF UDAIP Vs THE STATE OF RAJASTHAN AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 528 of 1963

01 October 1963
Supreme Court
10 pages
THE STATE OF UTTAR PRADESH Vs KAUSHALIYA AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (crl.) 21 of 1962

20 September 1963
Supreme Court
8 pages
AFZAL ULLAH Vs THE STATE OF UTTAR PRADESH

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal Civil 1 of 1962

20 September 1963
Supreme Court
0 pages
Jagdish Mitter Vs Union of India

Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,J.C. SHAH,R. DAYAL
Case number: Appeal (civil) 718 of 1962

19 September 1963
Supreme Court
7 pages
KAUSHALYA RANI Vs GOPAL SINGH

Case number: Appeal (crl.) 126 of 1962

19 September 1963
Supreme Court
13 pages
STATE OF PUNJAB Vs JAGDIP SINGH & ORS.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 290 of 1962

18 September 1963
Supreme Court
5 pages
BABU LAL Vs STATE OF UTTAR PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal Civil 708 of 1962

13 September 1963
Supreme Court
0 pages
SHASHI KUMAR BANERJEE & ORS. Vs SUBODH KUMAR BANERJEE SINCE DECEASED & AFTER HIM HIS L.RS.

Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,N.R. AYYANGAR,J.R.
Case number: Appeal (civil) 295 of 1960

12 September 1963
Supreme Court
9 pages
STATE OF ANDHRA PRADESH Vs GUNDUGOLA VENKATA SURYANARAYANA GARU

Case number: Appeal (civil) 483 of 1961

11 September 1963
Supreme Court
9 pages
RAMESHWAR SHAW Vs DISTRICT MAGISTRATE, BURDWAN & ANR.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 145 of 1963

05 September 1963
Supreme Court
20 pages
ANAND NIVAS (PRIVATE) LTD. Vs ANANDJI KALYANJI PEDHI & ORS.

Case number: Appeal (civil) 168 of 1963

04 September 1963
Supreme Court
6 pages
SMT. KAUSHALYA DEVI Vs SHRI MOOL, RAJ AND OTHERS

Bench: P.B. GAJENDRAGADKAR,K. SUBBA RAO,K.N. WANCHOO,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR
Case number: Transfer Petition (Criminal) 15 of 1963

03 September 1963
Supreme Court
11 pages
GOPAL NARAIN Vs STATE OF UTTAR PRADESH & ANR.

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 12 of 1962