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04 October 1963
Supreme Court 8 pages CORPORATION OF CALCUTTA Vs CALCUTTA TRAMWAYS CO. LTD.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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03 October 1963
Supreme Court 9 pages MOHAN SINGH Vs BHANWARLAL & OTHERS.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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03 October 1963
Supreme Court 8 pages H.H. THE MAHARANA SAHIB SHRI BHAGWATSINGH BAHADUR OF UDAIP Vs THE STATE OF RAJASTHAN AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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01 October 1963
Supreme Court 10 pages THE STATE OF UTTAR PRADESH Vs KAUSHALIYA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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20 September 1963
Supreme Court 8 pages AFZAL ULLAH Vs THE STATE OF UTTAR PRADESH
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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20 September 1963
Supreme Court 0 pages Jagdish Mitter Vs Union of India
Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,J.C. SHAH,R. DAYAL |
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19 September 1963
Supreme Court 7 pages KAUSHALYA RANI Vs GOPAL SINGH
Case number: Appeal (crl.) 126 of 1962 |
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19 September 1963
Supreme Court 13 pages STATE OF PUNJAB Vs JAGDIP SINGH & ORS.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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18 September 1963
Supreme Court 5 pages BABU LAL Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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13 September 1963
Supreme Court 0 pages SHASHI KUMAR BANERJEE & ORS. Vs SUBODH KUMAR BANERJEE SINCE DECEASED & AFTER HIM HIS L.RS.
Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,N.R. AYYANGAR,J.R. |
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12 September 1963
Supreme Court 9 pages STATE OF ANDHRA PRADESH Vs GUNDUGOLA VENKATA SURYANARAYANA GARU
Case number: Appeal (civil) 483 of 1961 |
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11 September 1963
Supreme Court 9 pages RAMESHWAR SHAW Vs DISTRICT MAGISTRATE, BURDWAN & ANR.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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05 September 1963
Supreme Court 20 pages ANAND NIVAS (PRIVATE) LTD. Vs ANANDJI KALYANJI PEDHI & ORS.
Case number: Appeal (civil) 168 of 1963 |
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04 September 1963
Supreme Court 6 pages SMT. KAUSHALYA DEVI Vs SHRI MOOL, RAJ AND OTHERS
Bench: P.B. GAJENDRAGADKAR,K. SUBBA RAO,K.N. WANCHOO,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR |
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03 September 1963
Supreme Court 11 pages GOPAL NARAIN Vs STATE OF UTTAR PRADESH & ANR.
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |