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16 March 1964
Supreme Court 8 pages RAM SHARAN Vs THE DEPUTY INSPECTOR GENERAL OF POLICE,AJMER RANGE AND OTH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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13 March 1964
Supreme Court 16 pages COMMISSIONER OF INCOME-TAX, BIHAR Vs DALMIA INVESTMENT CO. LTD.
Case number: Appeal (civil) 780 of 1962 |
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13 March 1964
Supreme Court 5 pages GULRAJ SINGH Vs MOTA SINGH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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13 March 1964
Supreme Court 7 pages D. S. CHELLAMMAL ANNI Vs NASANAN SAMBAN
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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13 March 1964
Supreme Court 0 pages SHIVACHARANA SINGH T.G. & ORS. Vs STATE OF MYSORE
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,J.C. SHAH,N.R. AYYANGAR,S.M. |
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12 March 1964
Supreme Court 4 pages BIHARI LAL BATRA Vs THE CHIEF SETTLEMENT COMMISSIONER & ORS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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12 March 1964
Supreme Court 7 pages EPARI CHINNA KRISHNA MOORTHY, PROPRIETOR, EPARI CHINN Vs STATE OF ORISSA(With Connected Petition)
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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12 March 1964
Supreme Court 10 pages STATE OF RAJASTHAN Vs SHYAM LAL
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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11 March 1964
Supreme Court 22 pages INCOME -TAX OFFICER KOLAR AND ANOTHER Vs SEGHU BUCHIAH SETTY
Case number: Appeal (civil) 221 of 1963 |
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11 March 1964
Supreme Court 9 pages K. JOSEPH AUGUSTHI AND TWO ORS. Vs M. A. NARAYANAN, OFFICIAL LIQUIDATOR,PALAI CENTRAL BANK
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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11 March 1964
Supreme Court 11 pages MANIPUR ADMINISTRATION Vs THOKCHOM, BIRA SINGH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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11 March 1964
Supreme Court 0 pages Amar Chand Butail Vs Union of India (UOI) and Ors.
Bench: P.B. Gajendragadkar CJ,K.N. Wanchoo,J.C. Shah,N.R. Ayyangar,S.M. |
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10 March 1964
Supreme Court 8 pages SHRI MITHOO SHAHANI AND ORS. Vs UNION OF INDIA AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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10 March 1964
Supreme Court 5 pages V RAJLAL MANILAL & CO. Vs UNION OF INDIA AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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09 March 1964
Supreme Court 10 pages RAJKUMAR NARSINGH PRATAP SINGH DEO Vs STATE OF ORISSA AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |