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24 March 1964
Supreme Court 6 pages IBRAHIM Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 14 of 1963 |
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24 March 1964
Supreme Court 6 pages STATE OF UTTAR PRADESH Vs SABIR ALI AND ANR.
Case number: Appeal (crl.) 193 of 1962 |
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24 March 1964
Supreme Court 5 pages MARA AND OTHERS Vs NIKKO AND OTHERS
Case number: Appeal (civil) 490 of 1962 |
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24 March 1964
Supreme Court 5 pages G. M. TALANG AND OTHERS Vs SHAW WALLACE AND CO. AND ANR
Case number: Appeal (civil) 513 of 1963 |
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24 March 1964
Supreme Court 4 pages MD. QASIM LARRY, FACTORY MANAGER, SASAMUSA SUGAR WORKS Vs MUHAMMAD SAMSUDDIN AND ANOTHER
Case number: Appeal (civil) 251 of 1963 |
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23 March 1964
Supreme Court 8 pages KANUMUKKALA KRISHNA MURTHY Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 134 of 1962 |
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23 March 1964
Supreme Court 6 pages RADHEY SHYAM SHARMA Vs THE POST MASTER GENERAL CENTRAL CIRCLE NAGPUR
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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23 March 1964
Supreme Court 0 pages MAHARAJ KUMAR TOKENDRA BIR SINGH Vs SECRETARY TO THE GOI MINISTRY OF HOME AFFAIRS & ANR.
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,J.C. SHAH,N.R. AYYANGAR,S.M. |
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20 March 1964
Supreme Court 10 pages MALAYALAM PLANTATIONS LTD. Vs THE DEPUTY COMMISSIONER OF AGRICULTURALINCOME-TAX AND SALE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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20 March 1964
Supreme Court 8 pages COMMISSIONER OF SALES TAX, U.P. Vs BIJLI COTTON MILLS, HATHRAS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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20 March 1964
Supreme Court 6 pages HYDERABAD CHEMICAL AND PHARMACEUTICALWORKS LTD. ETC. Vs STATE OF ANDHRA PRADESH AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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19 March 1964
Supreme Court 13 pages DAHYABHAI CHHAGANBHAI THAKKER Vs STATE OF GUJARAT
Case number: Appeal (crl.) 58 of 1962 |
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18 March 1964
Supreme Court 74 pages MAHENDRA MANILAL NANAVATI Vs SUSHILA MAHENDRA NANAVATI
Case number: Appeal (civil) 166 of 1963 |
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16 March 1964
Supreme Court 14 pages BONDADA GAJAPATHY RAO Vs STATE OF ADHRA PRADESH
Case number: Appeal (crl.) 179 of 1961 |
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16 March 1964
Supreme Court 12 pages HARIDAS DAS AND ANR. Vs STATE OF WEST BENGAL AND ORS.
Case number: Appeal (crl.) 141 of 1961 |