Showing 39466 - 39480 of 41947 judgements
24 March 1964
Supreme Court
6 pages
IBRAHIM Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 14 of 1963

24 March 1964
Supreme Court
6 pages
STATE OF UTTAR PRADESH Vs SABIR ALI AND ANR.

Case number: Appeal (crl.) 193 of 1962

24 March 1964
Supreme Court
5 pages
MARA AND OTHERS Vs NIKKO AND OTHERS

Case number: Appeal (civil) 490 of 1962

24 March 1964
Supreme Court
5 pages
G. M. TALANG AND OTHERS Vs SHAW WALLACE AND CO. AND ANR

Case number: Appeal (civil) 513 of 1963

24 March 1964
Supreme Court
4 pages
MD. QASIM LARRY, FACTORY MANAGER, SASAMUSA SUGAR WORKS Vs MUHAMMAD SAMSUDDIN AND ANOTHER

Case number: Appeal (civil) 251 of 1963

23 March 1964
Supreme Court
8 pages
KANUMUKKALA KRISHNA MURTHY Vs STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 134 of 1962

23 March 1964
Supreme Court
6 pages
RADHEY SHYAM SHARMA Vs THE POST MASTER GENERAL CENTRAL CIRCLE NAGPUR

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M.
Case number: Writ Petition (Civil) 208 of 1963

23 March 1964
Supreme Court
0 pages
MAHARAJ KUMAR TOKENDRA BIR SINGH Vs SECRETARY TO THE GOI MINISTRY OF HOME AFFAIRS & ANR.

Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,J.C. SHAH,N.R. AYYANGAR,S.M.
Case number: Writ Petition (civil) 123 of 1963

20 March 1964
Supreme Court
10 pages
MALAYALAM PLANTATIONS LTD. Vs THE DEPUTY COMMISSIONER OF AGRICULTURALINCOME-TAX AND SALE

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M.
Case number: Appeal (civil) 678 of 1963

20 March 1964
Supreme Court
8 pages
COMMISSIONER OF SALES TAX, U.P. Vs BIJLI COTTON MILLS, HATHRAS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M.
Case number: Appeal (civil) 546 of 1962

20 March 1964
Supreme Court
6 pages
HYDERABAD CHEMICAL AND PHARMACEUTICALWORKS LTD. ETC. Vs STATE OF ANDHRA PRADESH AND ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M.
Case number: Appeal (civil) 399 of 1962

19 March 1964
Supreme Court
13 pages
DAHYABHAI CHHAGANBHAI THAKKER Vs STATE OF GUJARAT

Case number: Appeal (crl.) 58 of 1962

18 March 1964
Supreme Court
74 pages
MAHENDRA MANILAL NANAVATI Vs SUSHILA MAHENDRA NANAVATI

Case number: Appeal (civil) 166 of 1963

16 March 1964
Supreme Court
14 pages
BONDADA GAJAPATHY RAO Vs STATE OF ADHRA PRADESH

Case number: Appeal (crl.) 179 of 1961

16 March 1964
Supreme Court
12 pages
HARIDAS DAS AND ANR. Vs STATE OF WEST BENGAL AND ORS.

Case number: Appeal (crl.) 141 of 1961