|
09 March 1964
Supreme Court 7 pages STATE OF UTTAR PRADESH AND ANR. Vs AUDH NARAIN SINGH AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
09 March 1964
Supreme Court 7 pages A. P. KRISHNASAMI NAIDU ETC. Vs STATE OF MADRAS(With connected Petitions)
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
06 March 1964
Supreme Court 10 pages SUNIL KUMAR PAUL Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 156 of 1961 |
|
06 March 1964
Supreme Court 7 pages GIRDHARILAL BANSIDHAR Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
06 March 1964
Supreme Court 6 pages NAROTTAM KISHORE DEV VARMA AND ORS. Vs UNION OF INDIA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
06 March 1964
Supreme Court 5 pages PENU BALAKRISHNA IYER AND ORS Vs SRI ARIYA M. RAMASWAMI IYER AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
05 March 1964
Supreme Court 13 pages ANDHRA PRADESH STATE ROAD TRANSPORTCORPORATION Vs THE INCOME-TAX OFFICER AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
05 March 1964
Supreme Court 15 pages RAJA BIRAKISHORE Vs THE STATE OF ORISSA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
05 March 1964
Supreme Court 13 pages B. RAJAGOPALA NAIDU Vs STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
04 March 1964
Supreme Court 14 pages N. VAJRAPANI NAIDU AND ANOTHER Vs THE NEW THEATRE CARNATIC TALKIES LTD.,COIMBATORE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
04 March 1964
Supreme Court 10 pages DHIRENDRA NATH GORAI AND SUBAL CHANDRASHAW AND OTHERS Vs SUDHIR CHANDRA GHOSH AND OTHERS
Case number: Appeal (civil) 85 of 1961 |
|
03 March 1964
Supreme Court 12 pages KARAMSHI JETHABHAI SOMAYYA Vs THE STATE OF BOMBAY
Case number: Appeal (civil) 552 of 1962 |
|
03 March 1964
Supreme Court 4 pages MATIULLAH SHEIKH Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 111 of 1961 |
|
03 March 1964
Supreme Court 12 pages C. RAJAGOPALACHARI Vs CORPORATION OF MADRAS
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
|
03 March 1964
Supreme Court 10 pages THE TOWN MUNICIPAL COMMITTEE, AMRAVATI Vs RAMCHANDRA VASUDEO CHIMOTE AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |