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14 February 1964
Supreme Court 3 pages S. M. KARIM Vs MST. BIBI SAKINA
Case number: Appeal (civil) 647 of 1962 |
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14 February 1964
Supreme Court 6 pages HIRALAL PRABHUBHAI AND OTHERS Vs NAGINDAS ATMARAM MATRI
Case number: Appeal (civil) 120 of 1962 |
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12 February 1964
Supreme Court 16 pages JAGDEV SINGH SIDHANTI Vs PRATAP SINGH DAULTA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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11 February 1964
Supreme Court 16 pages K.J.NATHAN Vs S. V. MARUTY REDDY AND OTHERS
Case number: Appeal (civil) 407 of 1962 |
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07 February 1964
Supreme Court 18 pages LALJI HARIDAS Vs STATE OF MAHARASHTRA AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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06 February 1964
Supreme Court 7 pages SHREE BAJRANG JUTE MILLS LTD. Vs STATE OF ANDHRA PRADESH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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06 February 1964
Supreme Court 9 pages STATE OF UTTAR PRADESH Vs KARTAR SINGH
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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05 February 1964
Supreme Court 4 pages BRIJ MOHAN SINGH Vs PRIYA BRAT NARAIN SINHA AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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04 February 1964
Supreme Court 10 pages H. R. S. MURTHY Vs COLLECTOR OF CHITTOOR AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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03 February 1964
Supreme Court 9 pages THANSINGH NATHMAL AND ORS. Vs A. MAZID, SUPERINTENDENT OF TAXES
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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03 February 1964
Supreme Court 9 pages MRS. M. N. CLUBWALA AND ANR. Vs FIDA HUSSAIN SAHEB AND ORS.
Case number: Appeal (civil) 151 of 1963 |
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03 February 1964
Supreme Court 5 pages SHYAM BEHARI AND OTHERS Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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03 February 1964
Supreme Court 10 pages HARI CHARAN KURMI AND JOGIA HAJAM Vs STATE OF BIHAR
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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03 February 1964
Supreme Court 20 pages INDO-CHINA STEAM NAVIGATION CO. LTD. Vs JASJIT SINGH, ADDITIONAL COLLECTOR OFCUSTOMS & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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03 February 1964
Supreme Court 0 pages BRITISH INDIA STEAM NAVIGATION CO. LTD. Vs JASJIT SINGH ADDITIONAL COMMISSIONER OF CUSTOMS
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,K.C. DAS GUPTA,J.C. SHAH,N.R. |